Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57C] [Entire Act]

State of Chattisgarh - Subsection

Section 57C(2) in The Chhattisgarh Co-Operative Societies Act, 1960

(2)In this chapter, unless the context otherwise requires, an insured Cooperative Bank means a society which is an insured bank under the provisions of the Deposit Insurance and Credit Guarantee Corporation Act, 1961 (No. 47 of 1961).