Allahabad High Court
M/S R.S. Associates vs State Of U.P. And 2 Others on 21 November, 2019
Bench: Ramesh Sinha, Ajit Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 30437 of 2019 Petitioner :- M/S R.S. Associates Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Kamal Krishna Roy, Akhilesh Kumar Tiwari Counsel for Respondent :- C.S.C., Jagannath Maurya,Suresh Kumar Maurya Hon'ble Ramesh Sinha,J.
Hon'ble Ajit Kumar,J.
Case called out in revised list. None appears for the petitioner to press this petition.
Shri Jagannath Maurya, learned counsel for respondents No. 2 and 3, is present. Shri D.K. Tiwari, Advocate, is also present for the State respondent.
Accordingly, the writ petition is dismissed in default.
Interim order, if any, stands discharged.
Order Date :- 21.11.2019 LBY (Ajit Kumar, J.) (Ramesh Sinha, J.)