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Allahabad High Court

M/S R.S. Associates vs State Of U.P. And 2 Others on 21 November, 2019

Bench: Ramesh Sinha, Ajit Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 30437 of 2019
 

 
Petitioner :- M/S R.S. Associates
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kamal Krishna Roy, Akhilesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C., Jagannath Maurya,Suresh Kumar Maurya
 

 
Hon'ble Ramesh Sinha,J.
 

Hon'ble Ajit Kumar,J.

Case called out in revised list. None appears for the petitioner to press this petition.

Shri Jagannath Maurya, learned counsel for respondents No. 2 and 3, is present. Shri D.K. Tiwari, Advocate, is also present for the State respondent.

Accordingly, the writ petition is dismissed in default.

Interim order, if any, stands discharged.

Order Date :- 21.11.2019 LBY (Ajit Kumar, J.) (Ramesh Sinha, J.)