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[Cites 0, Cited by 0] [Section 71(3)] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(3)(c) in Punjab Self-Supporting Co-operative Societies Act, 2006

(c)having a claim against the self-supporting co-operative society, whether liquidated, unliquidated, future or contingent, to present particulars of such claim in writing to the liquidator at the specified time and place.