Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(39)] [Section 3] [Entire Act] Bombay Presidency - Subsection Section 3(39)(ii) in Bombay Industrial Relations Act, 1946 (ii)the value of any house accommodation, light, water, medical attendance or other amenity or service;