Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 333 in Goa Prisons Rules, 2006 333. Application of certain rules to parole cases. - The provisions of rules 316(5), 318, 319, and 320 shall, mutatis-mutandis apply in the case of release of prisoners on parole. Miscellaneous:
