State Of Karnataka vs Chikkabasavaiah S/O Papaiah on 12 January, 2012

[Cites 2, Cited by 0]

Karnataka High Court

State Of Karnataka vs Chikkabasavaiah S/O Papaiah on 12 January, 2012

Bench: Mohan Shantanagoudar

 

 _ §g§§\z

}...,.A

IN "EH5 HIGH COQRT @P' EARNATRKA AT 

DATEB was THE :2'?%W% wry £3?'  

PRESEN?m  NW.

THE HGNBLE E/IR..jUST§CE Mezéagzi's~*;T:¥:sxI\:':'g:\é;~.{;<:>E:§;a:é" 

AN%[BiLkAA _ % V
THE HQNBLE E\3iR,J£}S1'IC.:E§.'%F;" SURE A9329: EEO
€RL'."?§,§,;.i§.iE2;E 3 '  W

Between:    . 

State sf Karr;a'ta'§%ia_w_  _ 
The Sub h€i,$p_s3'{::C%% "'«. . ' "
OfP<:=h<:e5  72;.
E':/IetagvfV3Vi'1M£"}":3lr;§%e 2 _  .
Siaiieig, ?¥I§;'s:eé"é."'~-_» '~  ' ' a..A§peEa:':t

{By 3:»; S'3*::}g;?;:1VVg§§éLf?}a:iél%:,' assay;

 .€::'i:'.E«;ka;b2:s3:?e;§ah§
" ,?';:s. §*'2:p?'a.iafEi2,;~. 

éagéd. ab1G::':* --s:'i§€i3 5:6 ars;
 3 :e;:%_;:3§

'V ?§4?"% E':§§§:i,.3%'d {X9333
, V  "'¥id§I22:'a.n§Iapu:"a;r:2,
A ..ffvE3?SC%§'€: ,,,gR€iS§Q§Ed@3"§€

'  {E35 S32' §{a'1fii"§£§E"'é'fi P1223:-;aé§ ;X::372.:.§

'E'E2§:~s €§i::':i::s:§ ;%§,z;}sa'§  fﬁﬁﬁ 'Jiiéﬁﬁf' 8::-t=s:?:L§<>a 5338 {E}

6;: S3} éigzﬁéj. prziyizzgg E0 gﬁfaiié, E63333 Ea; f§is:~: 21:: 3g3§€a1

£ig§:£3;§§2:'§§ E326 §2.sé§§:z:§;%;a§, {"§&i)%:'i€§ €}E,{§§'?§f%§:,'§ §3E§:'?;S;«*3C§  

 



2

V; MYSGYE, in S,C.No;32S,fB1 and a:QmvEVt':iéh'g the
resgmdent/accused fm the Gffense P;'LE;"$ 

This Crimmai Appeai Csmmg en €35' 
Mshaﬁ Shantanagcuciar. 3; dE§§':fE?'€{§_?§~§'"%'E-._1€f§§.,§%i}'=»<'$!§§T"}A§:Vf' *« 

3UDG§¥iE_§%§_ZT'
Thig is yet another b'§%';:\§ré¢ 'area' .gr'{:._e§?§f;'m.e. %*ncéde~r:i:
<3!' aaié attack 05*: §{}§'}€3C€f"§_$i..VV:§k2s'.G,{i*§u§E'}, 'r::'.m.;$eA§:{:,ze:*:t upan

which the v§c:t§m"$ facé :3  

The  'aiifjifizx  acquéttat dated
G136$2OG§...p';3'é;§§d '  Gffécer, Fast Traék
C9::r:~%.{;  ﬁg Qaiiecf Er": cguestéagz

2:": ibis a'9i;::1e:af 

  Q? i:&§*2f'é"'{:r§>g€::.2:i§:": in Erie? £3 :?:a{ éhe vigiim

 Seataz §i'3£ii€§i"':§ at fifiysafa having E355"

c§%:é%--z; §§';v§.-i;~E'%éj'.~*:'éa§3*;§ am styée ":a§<sE':m§ C§ia'::£': siizggteﬁ at

 'i§3;,¥'*f?.S§2:%¥e faiagarz §3%"§§€§' she wag §?§¥§?'é§ $13 Ciism at
T."v%_Vé'y3'é§n§a§:.§?am We ;?'§S§::T2§"§ﬁ§§'%i §"E€£"§§§?'aCCi,%SEd saga?
-€315 ::$am:£.~= :§ ha" i:§é%'E§C fer' Ergaimerzi $fi§r";?;a E52 323':

A £:$:':':§:<i; 33% :£§é;?;é§'%'% $n§'~€a%%a§§E<§,%w:";*:% wgs éqagwiazg tag

 



-  ?é-éizeeeiree :3 en eeeseéeeé

L»)

accused. Se 14,1:.2{3G@; when she 3.e.3SA4_:':§Ve%ef§..

muse Es: ee auteréekehew af€er}»fieé>s§:'ée§~._h1e'rV._e;'e;*.%g"34;her'~.__ V

€%émeg ihe eceeeed we:;IeVibd_ﬂi:he"«.e.e§d 
dragged her euteéde the eu':'e§f:"ckehV.ew._V_e'e{§.=  he? :9
eceemeeay him. He. "E::e"he~:*e"d  ﬂ:"s?1';3":'::ier with the
victim en 14E1§_.20OQﬂ.d._'IV:i'e-V:§Vée't  the victim bee
Eedgee e eeéice Statéerz on
:S,11§2OS{3."iéeveeeigating into the eaéd
eréme.    came ii: the Ciime ef
the vi<;:jm_  her :0 withdrew the compieéet

Eedged Lb;  §"r;e§"e.r§V 'T1513.%:-e:{ ;2ee@§ Hewever; the victim die

eeé: egeee fee.,§f\:'i:i*§'drewAe.% ef the cemeieéet, A: {hat gem:

 é'é-~e%g_:--.e.,g§é'eeA accgseai threeteeee the vieiise eeé 'ieée her

 e_%;%'é?e1:"§:.e '%<Aeei§vAe_  %,:e whet ée ire be cieee,

 f;'3§é_:':":€}1g2$G§; §"i€f' daughter eeeghe egee eeeei 4

 ' ;j.;!eee::'e iéed eise €O:"§'§€ ie the Céime ef Ehe véetém. 92514

e me eieiim  '?;'§1€ Siieze, ﬁe:

€""$""

T  ""e'eee'{ 8&8 e.e'é, ee ﬁe: gear efiee eeeeieg eee ﬂees; gee

véeééew {:¥--"}K:'2?3)§ ﬁe? eeegezer eeegee eeﬁ eeeieieei



Néegemme aeeee preeeedirsg tev\?a'rd«e&EV'iAet_;3§;;.;§§  E2~%:<:r;§j'. 

eéteeted eeer Rengaeethe ?ene§*.VS§«eT%e, 
City; £3; ebeet 8&8 £3.37; 'i§3Le'~V.:eeeAeeeeeViT%~ee'e::'ee:§"jreeeee
ie the see: free': e eea§b§?V:A"v.e_y=e§eee"«e.f?G_.%h:ew eeid

eeeteéeee ie a e*:::ﬁg«Ve"i:>;re.;;g.§:::' e3:.Ab"E*:.,im eed snatched

Mengaéye eheie.'wernv.e*gvt%}*e\;'ic:§:*:2."e:}e}'ree away frem the
eeene! Tho;:g%i1_ e.u:T';be:f _;:;rf .pe~reeee were present there,

mane Came" '5:'e__  é*ee:_iL:'e.  ':%:_:he_ victim. immediately,
eemebeedy_e':e'de1:;;§:ee~».§iVe€:ea'--i:<'::._ in the eeterickshaw ef
?w=8 1f§eyeE<nL: :feVe_:V}«.ee§:.;;f""w_en: :0 her parents heese; frem
ihere; 'e?hV_e" e:eee: 'e§ e  Tmsi: Heepétei rem by PW2

$rg§<;vi'?x§eege€ej:-3,';é;iee§ éeith the victémg hes' eereete and

.  e'¥eeV'V':,ef_ee: iewéediiye heeeéteig After iakieg fire: eie

-_é:?e_e'Vi'm:ef';»*:;':v" Eeeeeitei ef W92; she wee ehifted ie

 eéyeere fee higher ereeireeei. $eeeese ef'

W,i:§"3§"Q1!¥§§T3;§1~O3;'f ecieg She eefferee eere éejeries ee her face es

A":L. ;e?e%§"'«A_«es ee eer ﬂee: heed Whiie ehe wee teieeg

 'efeeieeee: ea ﬁfe'?-%<2:;e%§e% feiyeeeeg {gee eeeee eeeze e:

 eeeee 393$ eye! ee ;i2§®:g2§§i eeé eeeereee fee



if}

statement 0? PW3 es eer EXPB eee 

'--=1:

Nee/2881 %§": Metagaééi Peéice S':eV:§ee.'.--"

mveseigetéee éeée the ehergesheeii.

3; En erder te ereve Eisésease, ":E":eV   efé
examined eéee wi?;ee:sse.s aeeE"'g.e.?:j4e;§'e.:j<ec§&':é'e Vejxhébéts and
eee reatteria! object   defence, three
witnesses wege:;é'><ae";:'§Aeee_ﬂe;'z§,4:Z_;3."e><"§*%iVveits were marked.
The Triai   e\§_e_§_j;:-a_.:ée._:":1fef: '£vh'e  materie! ee reeerd

acquitted  «-e:evVL.':hVe"igre}uVee that the eresecetien

hes egg: gyfeveer§t:s'ees«e :;e_\;ee:i reesenebie eeuet.

 SE3-.SemV;:ee'§'i%e"e':e%ah; §ea?eee HCG? epeeeréeg

 «..;?e§'v.t:§5i:e ;»;€éee.e%iee%'#S~i--ei'e sebméts that the evédeeee er' ?i!;f3~

  eeve eeee iightéy meshed aeiee by ewe

"rea:"e"ee_;;e%'V:;ﬂ:'er:;ce;a:»e whee she eeefzj geeeeag the

"._,eeeeseé eS she was keewieg him séeee ieeg eime. "ﬁsere

"f€::.sf:e"«_.r'eesee es 'ae wees; iee xeetim seeefe éeésehg Ereeeeete

  ﬁe §{C{jS%g§ eeeaéeeiedy eseee iee reseeeeeei $3 the eeégr

 eersee egeéraeé: eesee": Eee eiiegetéees ere meees if reeeag

 

:e----e'_~:3ei§ee efte: 



<3":

eeme etherfthérd pereen heci ce:"z'm*-:.i.§tetj§ : %i4e'e.-'e4f?ee4.'e'e;'thxe; 

véetim being the Seem: weuid é5{e1:  ?'é1exz_ ereeVr§§'e.¢f1.e,t'he "

eeeeeee ee ee eeeeeeet §e'eg%i'*e.g ee free: TeeEe__:*%:.ef %erge;

eéeee the eietém weeﬁeE»<§egV_..t§fee_tei:Vee:.'ﬁe.vzbgyyfiegeeeitei in

the bigger Centre igve";.,:"BM,t+:»evee'ite§;'eshe has given her
etetemem: eefy at :3;-13¢»jve.m__.e_'e.:f;;.V_;__Z,G1.2§O1 after

reeevering iieeeeifftein   aebé taken by the
accused   a':ee;3tetf§ eﬂt eli, inasmuch as even
eecereéegevteeeieie':*1.e_§::§:a,:~':é'ee,;  tekee treatment as eue
eetienﬁ  heve teken treatment as eut-

petieet ue:§;4eer.DV¥'\§i§V'et .:B:':eege%ere§, whéee is gas: about tee

 eee.4.ijeif*~ie *:e%e.e §j:ee:&'s dmre frere Mysere; the victim has

 5rf;ée:ed..ive"e.e§«§;'"eéqeiee ihe meme e:'' the eeeeiieee Ejefere her

'§*'e:%ée:" V§?eé'?.: éféereéy eeeeeee the victim hes net eieeieeed

V «V t§"2e "::ere:e  {ﬁe eeeeiient befere @1532 e? eefeae the eeééee

eieieeieet is eeeereee e: 193$ e.e1 ee

e: "12«¢,i':€3;,2®§i eee meeees eeeeeee neee ef the feeeigg

_e€ee:ee§e ef ee zeeeee eexse eéeeieeee' ihe eeme e? iee

 eeeeiieeé: iii? tee €€::§"?%§§5%%'é§ is iezjgeeg zee eeee ef tee



 

Ml

gnsseczgtign Canmt be digcardeé Qniy fbr thé sa§ﬁ__.:ea3Q:x,

pari:%€z,:§ar§§,: sewer: xzergim <3? PW3 :3 whoéigs %;§*:§é_":~xr§%i3.g'%:hy

am' éeiéevabies Far aii these amsng e%:h«;%--:%7 Fg(dig§'h;?§'s;.V_"'_:h§_

aimgeé prayg fa; aﬁawéng {E13 agﬁgeai. '_ 

5. Per mntra, the  
behalf 3%' the rc=;s§i_0.r':derjt:.'LapVVaf;a:».a_;'5=Ve2j;ti  that the
versian Q? PW3 is  as she has
me: Come Suﬁ  :r:;§ét§i;:$ $sur§; that in the
compiaiat,'_tﬁ'ag;§:§a§Eﬁ%utra E3 snatched by
the  $ft'e;*v-ghrawing ihe Biid en her',

but $hé<.h"a.S §zQ§  the same befere the (Lauri,

The $§%d i\€'é4'a:':V_§&?a'Su§;f§éé mt Seizes by ihe QC%i§C€; if reaﬁy

' "-.é:Ej:§.._E§::4";"3@;'=:§az'::«iS""":Vhe aggaééani, FWB wgufd mt havs

4éii:~a§::f:t§:3§: his {same befbré ithe Egcter W52 whs

 %  amreg

§;%""€'l:'?%_§Z€§V_v'i.'§"3_§:'~*'=»$'§C?:i§'E"% 3%: ths eaﬂéestg S%€':C€ the garams $336

53% vaiim ta %,§"«'LHes§%:a§; ghé is"i-'Q1335 ¥':3\?€

 :7§é§'é:*a"%':$%gg séameé i:%"a:-*2': §SgaE%a§:%: §53%'§G§"§ {he §::>%ia::é3; thgsg

 "':é:a$ ﬁﬁ §§9;€§F%C%i}/ gzjggigr :2 me 35% 3%: ﬁfﬁﬁiéi 8&3 §gr:':.§

{Ems 6'? £338 %§":£i§§:*:€§ ﬁféiﬁ §§*:&s*ef§:"e;. ihe ziéaiim ssagd mi

(733

 



8

33;; the

have seen the face of the eeseiient preggefzfh

éecument at EX.C*17 ~ the eeiiee issued by;'t%e:e.[;s'§_§:*éiggéyge

her euebane Mr. ﬁﬁiaseki and the reek:~~e»§4_:Eek,"-T~§;ie.sL:»1§i' -*:i.<:;:' *~._

the eeid rzetéee E>«:,Q2Q c%eer%y:=._;ee§e3£f?' *:ee'é:..'§*s-eé*'7e_i,;e:%.%;;§ee 

himseéf heé demeyed geonw.:§eae_ege"E'eet ¥:Vhef§i«:ji';~:.,<f:;%VVVVa.;?31:§ i:§':e:
she had many bay friends WVEEE:-%'§g_fse_m t.§*1e«T>.,} %_'etV§fe had Hiiciit
intimacy, Accerdingv h.§E4Q.f,"..{:Qi,E¥"*E is perfeetiy

justifiee in aCq_;3§tt§ngf'Eﬁeh.§'%§Eeg regard te the

teteféty ef :t.Ew'e*fe «iE?:e';'--_Ve'ee§_ ue'2eii_e eees.

Eeeﬁéed ."§5§§ifeveeetee have taken :33
:*hreegh *:he% e:}_§:§;?§}eV.T'fee'i;'e'z*ie§ ee regard inciedéng the

jedgmeet «::>f"t§2e'Cvi'es;%f eeiewg

 the eeteriekehew driver £r'%;'§"i§ camee :§'2e

xzieiﬁée te eaie ieeepégeig %"§Q1e!€\;'§§"[, he hee §E,§§"%"§E{§ heetééeg

 * ?%i}'2 ie tee Eéeeier wee Eeeeéee 'tee 'zzéetéez eee geese

Jj_.§§e¢ei eézi ireeifeeeé: ei: Aeéege eehékeré Tree? %-éeeeéieég
'§'é%§ee:ea He eefeeree éihe xsietieé ﬁe Sﬂégﬁeeeéiei eeyeeee

§

fee' ezeeeeeeeeég ieeemeee ee edit 'e ééeeeéies die eeé: ieeve
*3! .



 

C}
J

eeeessery infrastructure is treat the bum énjuriefeee The

Ceriéfésate issued by the Setter is e: E><.P2.   'V

PW3 ﬁe ihe véezim wee %edg'e'<:§----%i;§*":ej<:<:§.:f%é§;§:v§e,fis9év§..;e§*;§e:*5 

E:x:.P3.

PW4 is the eye   sf FW3,
working in her eiénicj  She is 3133
a witness for the'   EXP4 and
preductien:_ef§'--.e{15:i§;   before the Peﬁéce.

 Es e ganch wimess fer
the sa:e:%3":«e '::««'§'  E><,?4. He is having his

eheg_ad§e§séa§'§*:g:1, :§'ze'--C%;.r:i:i'.0§'9W3. He has eeeoeeé teat: at

 §'1'e'?'éee?d the eryéeg eeunes ef the victim

'1e:*2eT me: eemebeéy me ihrewm ecéd en

 %':ei:'=._

 E3 eise ihe ghee oeeaer having the ehoe

"."eeg'e§§:%s:g ééée genie cf §3¥¥3a ﬁe eeme ':9 kﬁee; eeeei {he

 ieeéeeeig éetea

 



 

eve? #3 the father ef the A'§?%eTe'e.%r2~e ie" 'A '

the éeeieeni frem the :é*T§.;;f%;::..:f;f: émmed;e.:'ei%gf--»»e.ft:er we
ineideets He eise ee;:empeVe.E.ee.._t'e,e v§.e:%«ef:_AAte;3€he eeeye
Heeeéteé end §hereefieé*[..:eeh f:§'.?vE'4§'§%eieep'eé--:eE; Myeeee eéeng

with ms wife and ve:he.:"":ie:}'ghte":is;   
PW8 isiee,eei:e=r§::§<eV%:ie2;e  er.§aze_;fVV,iwhe teek: the eéeizim

:0 her heeise  ;e_ii§:'ye Heepiteh

PW9 is 1%'?$i3€C?:{}_F' '{3f':§PQf§C€ who receivee the
ieferm.et%ee1eTe_e:,;§n3w:ee.jvjeegrze ee 1161.203: at ebeei: 9889
em. f5:*eV;e- %  Thereafter he visited' the

heseééei, Eﬁteé' Ce'::":€eg"te knew 2:223: tee victim ée ea: ﬁe e

' '«.eee'.é.i§ee~-e.:e~vegéx;eV"eEe'iemee:, he went ie the Heegitei ee the

 e~e>e< t;*dev§"ehee*--..ege§e ei; eeeei: 183$ em. eee reeereee

the' 'eEe:e.e'ée?e_e5i e? we eéeiire. Based ee sece e eteiereeei,

T_§r§ree.. §%§ee,e/28$: ée regieiefee by him eee EZER wee see:

A V~ILf'Te§':e%°'eef:ee, he eereeieiee the ieveetégeiiee eed see ewe

'  eeereeeieeeté

 



f...)
F'

8. The defance has aise examérzeﬁ three,;§.%§».:4hTessesg

SW1 és the accuseé himaéﬁ. ﬁe has €j€§3'{73éE.:S4f"»'v§5i3::QT.L:'$£':.._x5'?_§vS

reéatémrsshﬁ wééh 31% viciém. Iﬁi::${:},§'Q§f'2g"i§"%;'§'hV§}:V'§:V§1€}j~V:¥i§'{:§%§:'?§"

had Eeft thg cgmparzy 9:' her §":ué:bar:_'_:iA~5§n§~_:s*$*5:é  at 

M'§!S§§"€: in mg muse as a 'i:Le§*:'a.::t a m  :;*e;V&,?e:é§e"«;::_§<;éVVV&;*%:§r:'*:ai<:';z

and uitimateiy, they ,marrEec:§~-- §3"é:~.{3*~harm'a"stha.£vei and were
iivéng under me reef éé_T_§*1L2'S-*::2.;§;éd é;§%;:f. xé*s:%fe afeng with the
chéid Anagha_,{£3:¢rv--n tsf vi§:t_§jm .§VEs'§.Lf;3_wh'ef§'éarE§er husband Mr.

\,!as:z§<§)e

EEWE  éﬁe accused. He was wgrkmg
as Chéef"'*Lf§f§:vh§i'§;.§ ah" .:{'_?aithc;Iog%S:} at Kiawaé Hcggitaii

 Ba:_:§1aiQ:§*e3 Tihe--va;_;; u.:sed is the iJr:€!§ cf ihe wife sf DW2,

 ;£%}:C<3rd--%§§§%;'es§:""i:%'»*'\£2g he task :he vécmm fag' treatment ta

  Q7r;n-E§;;f§.%9av§V\:a3am:,;rihy at abaat '?1@§ am; an

 SW2 mg :j€§@S&C§ iféat the véiiim $755? £§m€

" ';s 5hi"§«s %:§;.:$3 3? Barzgaiére at abaut 53$ §.m§ an

if.§§.,2£}GE aed gtayéé if? E133 §"%s:}%jS€ tééi :§,€}:g2{jZ%£}1 5%?

 Qéiiiﬁg ézimgeéf iE'€§iZ&ﬁ E3! SW3.



Z12

The witness SW3 is stateﬁ is have trea"'::.§d the

agwgeé fmm 32312081 is 15.i31.2$G3. as 

Lamas? ﬁespéiaé, Mggaztii Regs}; 8a:'tga%§r§_,_ "-..:  

9 2:: aihe: zsvsrésg tizéy  "';3:%£au3' é"*~. éE-ébs.
Accgrdmg ':3 the acwsed, £*§é-...}«va§'";':VQ:;V §Tf:~_a'i"i__:"p;<<§:§er2: a:
Mygare fmm ihe eventing <:;f----1.3-_.€3':..,A2SOi"£::.§§..--i6.Q:,2GQ1

5 ad the refs :8 h e in 33 52413': gm itteiév : ':f%'>afe' affe nae'

18, £3iia'i*§5;L;*é;:"T:é§"3's%{3%§e:i_;=.f:'%:'é""'é:ar:'z;3l&%:':'£ E><eP3 $3
§G3§€ﬁ by' 'i3§'?é  '**i97.§?§m1,*"":A.T§3§_:'Mt§5%19§a§Rt reveaég that iihé
v§c:§m7gr~.:as« §§:é~:;;--2z.;V%:'g>'é:%E§é---.__a:*::us€§ 33 the acwserj was

iakérsg E%€v3:4_§:r+:1$:*s'i:_§h  é2:;é,7';j%.C§i:1§c §§'€C§§..ie'3§'1ﬁ}/3 ébeagi {ma

 r:*;Q:2§i§j1 ugaéar :é'*%;.§.'3;e §f";€:§de€2%; 8": gu€s:§§:1, when the victim

'=__Vv=sa s--._g:3§ss«:_j;*._é::wa:'ds her hguse in auiorégkshsw afiei'

£;.§:;:é.Ei"--:§  {ﬁg ECCLESSG s%,:@§§€§ {he §i§iG§'§£}<S§§5W

'.V§::{é §:"a§§e§ iéer Gag: @fa;;i<1>:*§%<$h§:a% Egg §§€.}§d§§"iQ 3:3? hgﬁd

'V~:ja:§AV d'%':2€$uii:€§, He 7%::sh5:z%d %':.sﬁ§§y with ha, 53$'? :55 £36'

 ..._ °§a';?+;i§,7 5 mm;>§§§§'2t sane  59,; %::::§§ed by 5%? £5: '%.f§:5,?z,:ram

f§?§ié:a ﬁiaééaﬁ @252 grémg agme ia E38 regéséarad gm? zzagag



' \



baiﬁg imsestigatéd, iibaai iwza éayg wig?' 

in qzsesiigra, the aacssed agairz .::»aVm,e1 tgé"£%fi§?.;;%%%%§:i_:w'ef-._:§§e. 

zséaiém arzﬁ {said ?'§€%' 'ma: he wa;:'::S1éf:s~';3éé§<;"s,$':;2§%a%§~yj':'f§§m "

her gas' agkeé he? is %%;i:hC§'%a:¥'é.v_§h€A'{':§;""£':w§f%§EVi%§'£;«:.§'¥§aE=.:.::£ §3e.:9;.

Hawezser; ihe victim __::i%d ¥'3G§§____é§§.§_"_€€?_vfE"§3';'iZ?'E.&_S§§E'§€. Thus,
the ascazseé 1:hreaten'é:--:§ h;e:af_ %;$:§:3:%§"' §j;:é%--.Q::nse§uen£es and

went away. The;s§£:i.;":"s"t--sf§'@é*i.:;::,_Cs:%%::§§:"Vf::'.?uram Pciice

Statian  '£§§g'1:1*:aaf:;=%;:';.«' v%§uV': é§7e cmié mt get the

caniaai ____ _V§vir:'ej'*i3'f,__   ?:3i§£e Statierz ease:
:e%e;3%2at;§;se__ .é£1é--vV:§;.é4ref::V%e,.____3:15 kept Qijiéi. £3: abcut 838
§,m§  'fkiishirzg the work at the Ciiaéc

Er; :.:$:2a%LAmau§::i&t;V véshé wanted :9 ge is her hszzse at absui

  "£5 :§'a'Va9E"'T§%::»§v§:"':i 3? {me 319;' daughigr ﬁmagha hazj

 assisiarzi iaéingamma ?Wé; éaughter

;%%;3_':§%%sag§%é§..V.i§§e zziatim were prgiaedéng {awards fvﬁetagaiii

 s:i;é}'§ siiagaieﬁ near ﬁaﬁgagaiha $335'? $:§{'€Sg

" "§»?§éé§§a§§%; ﬂysgsg $53? is bG§§'§ i§'3§ bags "fhg agciggad

 32%;': gasshgé émmgdigieiy §I'§?'%": $33 ﬁyéiaﬁé am §G§§§'€§

 ailéﬁ ﬁg 5%: zssgisigi': =;:.2a§ §§'"§i.é§§E'E $3; §*2;:*:2 ii'? § géigaiéac 'a:€§$§§.

_/am
5 ,/2; ,3
 5%'



§,....,..X
23>»

Thereafter; he snatched the  V" V

victim am ran away frsm ':he:1"'T:;§:er'w3;A.VE'mf%§'e_§§2;%:Aeiy

ihereafterz, the victim w§3<%_a§<__e:'2  Fee: 
the autarickshaw arid f§"0:"ﬁ "%:§xj::r';'::fe_,  went :3
ﬁdétya Hssgétai aIsng';:}§f=é:§.:h ﬁ}3{j'.A§é._:jf:3.V;fé5t«s;_and §5iéters. After
taking primary A:reatr::Aen:t€V.,Vs 5._é  :9 a bigger
Health Cengé   The aempdaint
is mdgeé  an 12.012032. The
same   m the gresence Q? the

Boater 'Sr: V the  C.VC'.'.V€Q'.V_bW--~3:é"::'. .VB.Mkiaaﬁitaé; Mﬂpsre.

 "§T§'!E hC'i'i>€'TEf}§¥;3§fEaﬁ{--'J%Ct§§'ﬁ £3 examined as PW3:

  _f§:*§.v.;A2;§«.:;.c{:3~-::_ meted; grim' :9 reaaaﬁéng ihe ﬁ€;i)C>S§f§€}f§ sf

 :§*:~[§é"'V.§nj:s?%es arg sugiairged by the 'xzictémé The

_V "§':"ia § ?g::';V:;; r5t""V%:a3 mtéd in me degaséiésn ef ?%z'¥3 that we

 ' ' .:J'§:Vé:§.§Tz 53$ aasffared mm: éngugéea 3:'; {he §§f: 3%;-::¥€ 3%' {£153

  %s :1e; 59?: ear, §'§§SE'§ éeft eye and Eéft heaﬁ psriizm. ﬁhe

 -~§~*;';':$ gégga saggigégwid iam §§E};é§§"§=E3S 3?': E325 réghi hgaé, 'fix?

Eéﬂ: aye is §§§TéQSi séggeés "fhé zséciém Egg siaigcif thaég 3%

Egg Eagi visiéf: G5 i§"i€ iafé; €'*g'%;

K ""'>~,



15
In her depositiam, the victim has Cerrsbaraied her

statement as fmmd in the sampfaégwt 

reiteraied amasé: i§'%€ é%'%{Z%£Z§8%'§'E that Qceurreﬁ  

reiazmg is the accaseé st@p§%:§€§V "alu€i§«r§_§'§<gw%i§Ls'2%\gA{ ':'{%;*'{ ___ 

which; the victim was prc;::,>§din§}A_ a:3a:i C}T;f::i--%{:;':;:;:En«'g '§'jzé':* 53¢:
Of the auterickshaw am bef§VLay %::§;V :2:§":*:,sE \}f'€;?vit§9:§ her: She

has alse ﬁepgsed __af  campﬁaint
agamst the accused  Her
fuﬁhe?    39.31.2901, the
a:::L:sed __  and gregssmsed

her E3:'1:g$;§t--§';d:é§%:.'§:-%i:é% ,§:2v:"f:';:.Ea'E§§t; which was refused by the

victim; thété Q36 ;:3_ﬁ'é:§'§€§'..*téheseafter ihyeaierzed ihe victim

.-v..jv=;%i:%_:'-3*:i§;f_e7' r;Vsr°:s:'é:;§;,:v:e;_§:_;:;~:s aﬁd went away; 8;': the éaie sf

i?é.é"i.:f;:~E§é5§%;;:"2;*%s%:e§: she aimg wétéz ha' daasghier Anggﬁa

g%éé §3W£ %':§§§:_<:'amma same {gear tiée mg gm: afier Ciggérsg

 _f:§25 C%§.f'}§C\'t' ihe 3CC%;'S§d §'E,§S§'§8d :3 3% S§§§ fmm bxgéiana
 u§::u2*§d aaéaj 9:: Ear" fags and head am 58?': away fmm
   mi: §€§E":&.; 533$ ism; '£333 iféﬁimﬁﬁi Eakea ﬁx her is': gééiaga

 E%$§§§E:§§ amgé €5'i€?°Eaﬂ.i€§' $52 S£'vE,%%s§Qi:a§; 453252: gizia Qaggea?



'2,/'
ti}

the eemeiamt as per E><,P3 in the ptese-ace at

Dr.Rajage;:»ai Rae, She baa admittee §i'}W_i't§}§v€:44t:4'Vt'iV§":Z?=§';S~

examieattee that she had teamed eee"'.._V:S.\;'vaeet%<éfee«..,_

26,§6'1995 am the aaughtet %a:'Jtf§et t:':fst':t  

Hewever; in the year 19§9?. she 4t2a:e'~..ésst:e,'<.<§.a..:§et2t:ejtt:,» tie:
husband asking him to g%'§}'eV:_V'teivore'e..'tee'he; and her

husband had agreed'te'rj.  Stzteﬂhas further'

admitted that her heAa.E'2_a'_re  that the victim

had got Etéééfvit '}1it§e:iti:ﬁac§€_"w%t't:._ "te':'t'a'm ether eeraeee.

Hewever; the t§.Eatarce>'_ef't'tvt§e ﬁetttn has met taker: piece tiki

he; degeeé_tieAe't'v=;ea.e:"tecattted2 I She further admits that she

started tttevsftptefe--aaEat;a:t"'*-tateer meet the name and styfe

 ef "§a}jt%<'at3e3§ C'§é~e§e"' etteated tn the tzeeee at the aceeeee,

 ?}%e'e;eeetg..e--t7vAe*~.aede that she wee eety a tenaet it: the eaie

 ttaéteieeied the ehetegtaehe at Exaﬁ: te Set

*VVHee:ev.e't,V atte has tried ta exetate ttaat ette eeaee tat

 "..jte%%et'etera'eee ae ttte acteesea eaa threatened ta tee ea:

V.___""t'."eat2ghtet etraetza it the etctiea eta eeee fat the

":.VV§'§5(>v§{:§{§tQ€'§§ﬁ%£{j%%$¥ it ttaa Came te tee eviaeeee et ?¥t?3 teat

fa"



E_....\

Ehe has iodged 2-3 cemgiaénts againgt the acgzgsed at

Mygweg

'Waugh ihe éefencs trieé togiiciiz fra::--r:f:.j'1:h:é'T~:§?{:«<3Va;?,L§i '::;f '~-

x.' _

g.

?iﬁ.f3 that her %§'E*:€F'*.*'§€'¢"=é was ';:;a;h_§A§#:.§€'ed..%n '%..§4:;¥§¢;.~_¢a*,"iA::V[f"§'§'J

{Zharme§ {Crime Starry)" an<:J7 %'r;.__the saéii V%nt'e;:?\§€.§.e>-.3»; éhe haﬁ

:29: named the accusegx the Vs.a Vté1.e'%Vs » de§é%eCi,_%i3y_§1er.

12$ We ﬁnd éghai:_:ﬁ'e.._éi;%_i§}é:/1-;%:~é '51?PW3 is censéstent
with the Caseibéf' §::E*{C%S€F:_jI'€E':iv3E¥. §f?7V%:V€;¥'§§"f§3*i;:if'Ed in the mmpiaém:
E><.P3, Ni§:Vhi'i.%é§":Vis:s%.ééJi€e%:iV §"h  gross-examination Q?

PW3 51:': as[iié-1:i.§V_$é:.ar:i;§. %%.er'.svéﬁence with regard :9 the

imédeat'§:z mze'si%§%s :'  ghe has éepesed that whiia

 $he;a§;§VsLA.%ia§<%n'[g--.?:éféat:%2€::%: at: éséiiya Hgsgiigi, Myssra the

é§je«ci::fé;_§'}t§?.A~:'§§,;g:@%y swag gtspgzedg SEE has me: at ai:

€_'i*€3;§'G.ié€§ 'i;'§*:';%t 'é:%$é'e:'$ was as §§€Ci3"§Cii'=; gugpéy £3': ih$ ayeg $3':

1gu&s%§s3%i;.aé the iime {if itiée éngiéezfzig

~':';.3§ ?%:::2 §E,*"s.?!{:§€€2C€ 3? @5133 $3 §é§§Z§§£%§"§€:'%§ $3; z:%:€

" " ~§'«;..?§§§:':£g £3? $13122; the §a£i:r;:.:§* Wm gave firs»? aéé irggimazi

:22: iééé zsiazw §§:::§':§£ii5%:€§'gg afigr fag E§'§£§§E§"i?j ﬁr; §a;€$t§e::;¢":,

 



18

ﬁe baa degassed that at abaui 8.59 

while he was warkéng in his He3aje%ta.§,nf:fé'e. Rae':-%:TeV':ee,am1e.'i:a*~

ihe Heseétaé far' ireatmertti-..a§ea§._§%z%tb 
maiher, Since were wag {fa-..:e§--eVetr%e%i--yT_ éu§f;:;%e ta the
Hesaitaﬁ dariag the:*e:§"e.x;a.nt:.;_V';:e':*é'aa "aad as aeceesaey

infrastructure wee net""i'si:Z":e>{iAa':.ersee his Hespitaf fer

treating t:h__e"a;f_i«:34T._..§f,§.:,2:>°{2.:§_a:~:ee.; he "referred the patient ta

BM.Hes:-[::-ita}';~;_ "i\?z'§,s;§a:'e«;.' %-§'e----v....;P2'ae (Eepaeed about i:he
§esz.:anee_ 'af 'cékfiilfé-ﬁS'€EQV'fgﬁiF2g E:<.P2 reveais that the

patient MaEﬁuaiavi<:s:aVmAi~.Veaa%e :0 the hespita! with aistary of

-'"~..veu:"a§§~a3;.::ai3.Q%;i:u8;E=$----§3,mg He hae a§s::: merztiened that as

:_5ﬁe§je'a.x{:%'a_ea».4aa"'e%ee::§e§:y and éafraetmetarei the Qaaeai:

:.a;a'::._44'ref;e:'s*e§§:§'TVta S,§\i%'feee%':aL Hazazexger, he gave aa

 '~'««___V'aatéeee%§_e' aad eaéa %<§§er iejeciéea '2£v'§"%§Ch eiearigi gees ia

e."eﬁ'e.%.af...«."%:hat She victim baa eafferee bem iagasiee ia the

.i.a.e§aeat the: assumed a': aeaai SSS ta 81$ gage. by

 ihrazeéag af acée.

3% ?"e"ife.E aae' 6 aee ihe aeigheearéag ghee ewaeea

ie the Qieie e? éae :ae%;%:a. ﬁaa": have aeeeaea ihaé: iaey



19

Came {G kmw 0:" the incédent subsecguentiy.  mi:
depgse sbsui the §3I"€SE'i"tCE 9? the ascused  M
Mia; agsigtant Q? EEWE %zas:':é§r§':*e.zj_  
The fgiher Q'? the \:§{:i:§_m  
immedéatehg after the   ts his
muse in aL;tQr::£<sh;23;'*§;}V:%"atnééfi  thé "victim was
taken 15$ Aditya  ta
B;M.Hospéi:§§, '--.:.  the motive F0?
csmn":§$s%.Qr_z '*:>::3:"  According :0
PW?, £:Ew_e  fﬁeate prebiems is: the victim

z.msj:e€esSé§=é.,%_§,é,. V{1%{§"ifvi'ée.:_"--~'i":§ate 31*" the §f§C§(j€§'N:; the victim

"V._£§%"1Tf§é?.{£§3__ ?';§$ §7é:§,:'ise.....é.s:' autsriskshaszv with bzgm irzgurks an

*a;r:§ right hand; The vistim mié PW? that

Ehéfésp{}:*::*§3§§s€§~:§££us€§ £133 geared ac%d Sf'; ha f§<:e am

 'V-£Gr:§::q":g;é5ia§ zgggrg whécﬁg 3538 ms s:.:ffer€§ §8%'%GLiS %§"§ji,%§"§€S

   €553; hggﬁ am? réghi ham. Afzer gaitiisg 5%: ad

.ii_rfé§tmes":t :9 §§"i§."~§ asiatémg ihé victim wag :ai<;er: is

§B?v"%,§*%§s}§%i:a¥ far fwrthe: wgatmené, He has fsgriﬁzer



N)
CD

deeesed that eeiiee had mede erreegee<2e.e_?:eVV 

the victim to B.M.HeseEi:eé. He; be'e e.§ee 

the ceieeieiet ieegee ea; Vthe vE4::f§e2. ée  'ee
12.@:,2ee:. Theegh ewe 'i"s:e::eet aka§ye~%::e{:~;eésMVto :59
Eecieent, his verséers ve"L:.g:_.>'_;3e:_t"'::is"f"tf%;.Ie?-3' ea-se e§":h'e"'VereseCu:%ee
an the gem: of metive'f<:::fV  the effence and
disdesure e_f4--:§%§.e  by the victim
immedéatei-g'   

PW?__bee'v.a%§Veg;§:<:sede :§'iz.e*5 the eeme ef the eeceeed wee

déeeieeed ._b%;ethe'~.:}'ie§%re"'%:.e"SimQ As aferementéeeed; he has
depesed eeezjii the Iiereeemee: end ierture meted eet :0

 her..e§r'vt§*;~e eceeeee reipeezteeéye

'V"EST;}f'§:ve'.e~.:§.%~ctim hes ieeee ireetmeet in 8.?/L%éeep§i:e§

5e? 'e__ee;:i~eesejwmenth, E>¢§P? seeeee eeytifécete rexzeeie the

 '»-'..___V'-ﬁﬁeieeg ewe ieeieeet ﬁe quesiéeei 5&9? wee issued ey

  "'L:i'%:e>_"?§_es§§ee: eiedécei Qffécer, B.§v'L%%es;3i':eE; §V'§'*§'§$f€. The

s

eefie eseeee eeseféeeie reeeeieee me: me éejzeéee ere

 eeeeee Gee ::e eéwezeéeg ef eeée ee ﬁne feee er? {he véeeez



.1

LN)

on 11.01.2@G1. at 83$ gm. near Metagaéii Vi§*'%j$'§.<é:';«}2si4hen

the gatéersiz wag dasérzg her dim: ané gQé;'-,»*.'§';"':g;.w{aL§9éi5'_"5Ljs:.__V

$t®E:}s E: aise mentéaﬁs iﬁé :":'§%?2'€ <_3;? tide-9éTV"':%_;::z;:':"f;'&:i."'&as] 

Chékmbagaziaiah. The vwggréd 4'::é::'§_%%%caié_*v_:.S5:*§fEe%§~~.'V%:§":a{
Chikkabasavaiah came and' é'%:'§;V:a"'cked'V. hef   i:'E'V':Ve
gem chain Fmm her    §i e:' face and
ran away. Patfent   Hospitai,
Mysare anci  to B.M,Hespéi:ai,
Mysore,   reveas thgt the
victim  b:f:.<:~:¥_ie"-:*,:3___§;:=.i,:.'r';*V2H'wounds ever the face and
neck;  bgth the eyes. The Dastgr

§"7ElS".i§:*'§§I"é:€€j :§*§a§: i§*ee§:":jLa:"§es 358 grievsug én {?:3tLE§"€5 Ii:

 f%,E:E'*'{--?3§;'_AC§§§7§fi"E$ that me gxamiaaiésa $3' the victim was

 ';%:"V.§.?:G pm! GE} 3,:,§:a.28G1g Thég C§€§E"§§'

L g<)§s"*;;QV"'.:é3%*:fGw that ihe véciém was immedéaigiy Eaken té

V' "V~f_'§»;i'»*;§%,"§*-:%'9s§i*:§E at 93$ gnm agéé tréaimenz Q? 'ﬁié xséatkn

 2:938 gemmgnced 3: 9.3% gm; GE'? ELGLESSE. We zgzzzgum

 s:e:"E:i§§£a:e ::E€arE§; ravgaig ':;% ﬁégiarxg £2 ﬁe§§%§ ag 2s::§§% 5%

/"x



[V
K}

the meme ef the Cuierét whe ceueed t%ie~'i;";:;:.::?}':t:%'ejLefiee"

ttirezeéeg the acid,

let The Ciefemee ei'  ﬁvéctitee
?\Nw3 wee hevmg e'Ffe,§;f w§t%}----vVet§e'u»eA.otteetpeeeie; m that
regard, there was exc5'eege' the victim
anti her husberze 31:'.   netéces issued
by the   aﬂegeé that her
heebaiid,  eway with the léfe ef the
vic:t§m;7_pe_r- of the victim ﬁe hie repiy
had evefteci  had iﬂieét ietimacy with

axeréegee ;§ere'eee_;:"'1E:>:et?¥:a? eeté 2%} gfeetéee eee reeéyj are

 :"ei§e"e.  tééeeefeeee 3:: e:)§"<j€§" te eebetentiete the

tests; It ﬁe the further defeeee ef the

eeet;'eedV_t§é'e3.§_:tthe zectim bee' ieft her heebene and etertee

ﬂV§§vée§..L§%;:'A%.ti'§ t%2e eeeeeee ee his wife eieeg me: em

V "*1.je%1ee:;§*;e 'eetr§ te her free': fire: heebeee; they iived fer

 tmee;% §§»€2&§'$ eeeeitg eee they tteveieé exteeeiveiy

"t?é%eeg%2eet tee Stete; hewexzetg eff ietet the eeeeeecé

eetee te eeee: eeeet the eee eeeteetet et the tsietéee eeti



LN.)
M)

therefgreg he pariced the cempaay sf izha vi§t:m;T*"'t:_a: the

véztim is: {}¥'{§€§" ta grab mmey fmm the acc:;.s.é_gi;.'__';:?;aV:'€:Aed

tmabiiag 'C§"'§§ asscasseé am in that £§::t_e;;§';~--..:hé§~

had Esdged the C$:"§'%§§a%mt  _.::;§<2.::.§§_'§%:__ t'3:§ 

2§§4§28G$; evagz {hes t%:seV.%':.3_rass rr; e":*:'€  

caniinue; hﬁwever, the a€€:,{s'.'2~:~:¢i' $tarte"é._§ié:"ingV;se;:>arateiy

Fmm the victim.  ac<.A::,.:Hse<i. he has
net mmmitteé my o:ffe--:%:ef, he was iiazirsg
separatéiy far" him to cammii
sash    case 3? the accased
that  éatg cf the incident Ea

Q¥J€Si§Q§'% uilzf-5} 3&3  itseif the aaczgsed same 33

 grad' AA$7é;a%;:.&.§ in {he §§8¥.iSE sf §'sﬁ.f-2 --his reiatiaie

 fa?§:§.is;i';'>:§'%i':;"zs§i~s%§:e§2%: at Ba§§a§§:*e; at amui: RG3 am, an

 acatasseé was zakgg by D%:'%:'~2 ﬁg Legmsy

 "'~.., 'V.%--§§s§%:aV§;:.?=€1a§aéi Rags; Eaagaiare, whareia §'s:%:'-3 was the

   §%&i--3 ifééiﬁﬁ 332% §££iéS%§ fmm ILLEGGE ﬁg

.  3:25 33$? iégzaafier, ﬁe i3§§"%"'¥;€ §§£§< ta §¥'§§'S$§'€

 f§*§§2*2 §§r°:g§ia@:**& 1% gaségtastiate i%3% §fS§"§?'§"%§f'i'i§§f%§§

3%
E M/' 



2%

faats, thé acczgsed reiieé agar: 

ghetegragﬁsg $~1§ is $4.3 §r£:'s%Li':*:';;i;i;:§3s 

the mesicaa Ceszﬁgcaze §;<:.;3%~§_4'*:gé%gV_é§ §yVJ%§a%;'~3&jj%¢Ains
sgffect ihat the %i§{Z§§§"%"i has *;a$ééT§'."'52'ae'a%::%*::.%V:'§A§:ii:-1r:$%;2é;§?§%'%;*: fre %r;
11:2 3am.:a§'3? 2911 §S;J::4'Q ~§;/§_'§C¥{f§ §'.%§_ --- the
ackmwiedgemegit   Poiise
Station 0::   Efiiéi' Edging tﬁe

mmpiaiat a§Va':§-21:2: {fig a:§u:i%rr{;_"  

  to 3-9 prima facie resgeai

that me xsiéirirfg aifsd f§§e 'é{::s3sed have lived under {me rag'?

.«v.,,...gs "§é§;}'s§3as°:§..Aand'VQéfév am that the ghiéd énagha was aisg

  for that exiegst; the acczssad is jastified

Ea': A:;:«:.._,::t§;fs§ .§°é.§%:?2 tine age that the azzcuged ﬁféé the zsiatim

;"'i§2ss:§ %§:*;§::ab§3z fa" :e§*i:a§:: gariad :3? time as higgband ans

1~__':r3§';f;£~,+;*': Eva: asggméng zhat the é§i€'1:§§"¥': am we accugeé

"  "'?3'§a§e éizssd iggaiﬁar azmsr same mat}? 5:3?' certam igagth Q?

¥;%§?:§ 33$ §*'::.§§%a:":»::% azéé sasifsg :%":% aamg Qﬁéﬁ mi §"§%§§ 252% V

{§%§a%?':£§. 'éha $553 $5 éiéa §m$§{::.,:%:§§:': is tﬁa: §:%'2a§*$ %s%§§$

%?§§'§§§'§"§ %3E'i%:*'*5%§;f"§ 3&3 '*E§£t§?'¥"§ 59$ ﬁéé §€§%.§§%§ gigzga gégasi

r4,,
5/ *'~>.

gag



25

six mmtﬁs grim' {:9 the énaidmz am s%sféaa--:f::'*"é€%;:T:i:':;a"a:§'_

irisé ts érag the azéatim fmf-:;*2""--:.¥7$ 'Va'; 

cgmpiaiﬁt game is ﬁe iaéged 
asazzsxgd, aszméah came ts '§s--=é; "':_e'gi$£e:asd._;§;.§f§§. '%;%;:i°:i§%1 gags
ﬁnder imsesiigaizisiz. ﬁxer:  'i%'z:3--: .§:CCi3S€£3; he
was residing $€i'}36¥"8'SV'i","§4'}&'v:"f¥'Q¥'?'}.v2-5&3'4;L?'§¥':.§',:%§§.. far mare than six
months and i3"?*3__'€ %.§'-'i'§°~_'i*"' .3f§:£t¥'f}§T '§%*%%i§;.:...P;:§"$U§3§§ﬁg him by
de:nar§di:2g_.'i§§"%hat regard; he had
abs  victim. Thus, these
aiiegaiii:§%'";.f;_:'.Aé;}':j:3vVV::§t:¥"2kt<,§.f"é_i_'ieg'atiar:s eiearfy reveai that 3%?
wag :3a£".a;;"e!i %.:»:V§..Iﬁi*§1 :3§:_4é'*~..:é:;::;:.;sed and the zzictém at feast

s§n£$._S%:< Eizsiﬁthﬁ x;s.r§§"§ :9 the ingiderzt. There was

' "*van§:éf;?3s§._i:§: b$t:»¢éé:§""§?ée ms. The quesizim as $3 Whé was

% }t;%:'a';>T_5€a;i5_e;"§%§';%.T_§;i:..e animesity megs; mt be gage fr: E3 ii} the

méiéérx V. .3;§%:,'J:;§he fag: remaisa zhai the 3£:Ci.§S€§ and thas

 "'~.., _j».:%ct§m~§%:§a:"§§§ hefwaazégzg as if zéwsy are erismieg, In {$753

A '~ %;§ e:§é}"~~_.%f thg maiisa, 2% gas sf $33 aginims 2313: the

 %f%a§as:::;:%@:'2 ieag ggswé iig gasg as: {$25 gar: $2' mativag

 §i"'§§5§'3"%§3£§'z as; %:%*:§:§ was f'¥":§i§¥§ 9:3 im 93?: a? £333 aaiggsa



D"\

K":
4 e

C

te cemmit erime. As eferementéeeed; the eecusjeeiceme

te ihe eiieic ef the victim just me eeys erEeV:.ije.':§'iée Zgiiete

ef the meéeerzt Lee, on 9.12%} eee 

withdrew the eemefeéetg E-§e:n.2e:;';er,  £;_%_e%:i':'e_':re§sg;ee§_jfheee

eeée request. At that point; ef 
the aecueee with dire coneee{ueV'eCes. gm iecident :3
depeseé te by the     remeieeé
enshaken. if the era} in totaiiiy,
it is eéeer   efetive for eommiseéen

of the e:sf§%gf;j":e';.I'« 

 " ebeeietety eey eeeeee to

e§eee§_§_eve fee 've;f§;:ee_ efihe victim: Size :3 en zejured eye

' '=:eiéts'€ee'SS2,g'-L». :3§}e §ef'Ee"":§ueiified eee erectéeieg deeier, Eeee

5e'é:f:é::'>%'::§§,%'f%¥§»,1.._ 'e§A~e._i'%}.e eecueee; ihe eieiim knewe hie': eery

§e:§5e_e:e.%~'g»_L'¢j'..--Ewe aeeeeeeeei %e the eeée eeeeeee :e the

3.».

 '"=._ 'eeeTe. Lee victim ceeié net heee iefi {he reeé eeiere ie ee

 e.A§:eeeeee ef éreeiéeeeeg Ehe reeeeeeeeé: 'Eeieebgu if the ezee

" "-eeeeee bee eemseiéiee {fee effeeeeg ehe eieeém eeieg ewe

eeeeﬁee eeeees eeeie eei eeee igeeeee Ee eieee ee eeéeee

 



run-e

ei 1'

the peiéce. The name ef the victim :5 

meeieai certiﬁcate issued by B.:?t1';"t%ee_pE'taitee':::geVt'--E><.§3s??§T. 

as afetemeetieneég ét Ciatéﬂes that tee. e><e't_-tti':t»at%ee' e.f'the

viettm cemmeeeee at %.3@"'a:rst. ea  that
the name ef the aaea%'_Ea.t§t is:Ch':§%{i¢;a:tJasava'Ea'?: {respondent

herein). In atiditierz te hetseff has Eedged the the gaoﬁce at 13,33 because there was same am the accused; the victim >t4e:"«a'r';'.'.e><ter'2t of impiicatmg a wreng petetai Ea s:.:Vtt';.._a_, et:avé;tE\; CF"§§"?'E€ Eeaxsmg the teat etséprit at §Aatge, _§&ett:4§'§t..g is etetsgttt eat in the <:tees~e><am§nat§en ef her €'t!§d€%"§C€ Witt: regard tie the .V gi%e§Tat%eves"t;eene agataet tee aeeeeee ta te§atéea te the V' '..fir":}:it«:§e::t ta aeeettee.

18' tt is ae detsbt tree that ta the Cetapiaitzt, the " zréetéta tzee etetee teat the aeeeeee eaatttteté maegaéeeatta atee aaa teea teaegaiaaetta ateee Witt: tear:

aeé tee away; Same te tzet zzeteéaa eetete the ieettt 28 Heweves, the pe£E<:e have met recevered'-f._;%1eje.eVeEesvi§4't%e.._ from the accessed' Mereiy beeE;§i'se«.:he v§':}sE':--'§':€f §'}G1:f'. reeexzeree mersgeiesutre befeegéfezg "ihe ':s'_§%A:§%,m.. f';{:e';1j'V'T'$he eeceeee, the xgereme ef the«_v§?'%~Ve_tim :;e_§meéxbeae':%%eb'eiieved wheiiyz At the mos: E': <:eV:1__V 'A§;;e_"e_eéd thetH ieiseetigating officers have feiied tevv:*es:e\;e.;*;rﬁef:g'e§.eeutre during the ceeree ef invee::i'get%erf:';" carmet: be said that the faV§;é;e_i_yVV:%%{et her mangaiasutra is snetehee 'running away frem the scer':e§--,_ Be the said aseect regarding Maegeéeeeﬁre {he ceee ef the ereeeeeiéen §'ega4r;e'"i's':§ the"e.ffe§*:Cev'ueder Sectéen 362 0%' IPC' V "'1.§';4:_ §i'%:..:§eie:;ggeei:ee :e the ereseeetien witeeseee i:hi'e:"" Ebe'§ev'e?'i__v§ee ee efeetrieieg seeeéy in ihe eree ie 'V._qeee§:§e;§={§er%eg {he reéeeeee gem: ef eme em date it %e V' ".,I'j§§§e'jL'e.eee ef {he eefeeee met Tihe victim eeufe eeé: have

- gegeeee %eee ef iee reei eeeeééeei: eee mg: me eereeéeiei we Eeegee ezeeeigs ee eeeereeeeee Seee e eeeeeeeéee eeeee: be eeeeeieeé.

29

"§"%2cz2g%2 ?¥2!-2 in fzizg eviéeacsa %'2a$ <;:§eg%:;;;3_::eC:ijV»:<ViE3VVLa"t3i:.Z9§g;9+::.._V was ass €§§C'€?'i{:§3f§!' supgigz Er: h"s3«;"2_§t--a3;-;'§§§ _'és_iifiiéé; i:'§3§ET'.__ thew was as eiestricizy gazgggsiy sf the %2'i€iS%f"éii éméag sis {Qt gnssmmm thai: busirzess estabiishmeat 6: the emctricity during the reassrzs thmigh $25362" %z§;;Vs€8Vsa with eiectricétyﬁ PW-4~ b e'»::';7b_i¥:.2<z_e--x\z:<:%:i:'r§ aisae has céepaged that there %.rs:a'$'--__§fzie_e'i;::%:'§§§<;»%ﬁ}'*..»L.'é:;§gay is': the area in questien. §~£e;~,..£:§g%.€i:3"e;2€eV"C'a.f§;%;_§:A:be beiiezseé fuiiyg S873 is a hestﬁe %:::§€:*2s:Vsa:.,;_v'«.% '.:_"'£{:i'1"'a__ha$ admitteé that after the énciéeat, she haéh"s<2:n§: :s'§.$j§«;§:§:iV't§3ae hmse 3? {he samgiaiaanifxzistim gm 'E235 :§:':.1::'?§t_@.;*é:e fer wgrk ii': zthé ziiysig Qf the xgiatém, "E¥e§ asgzsmirgg ihait them wgg as £§i§£i§'§£%§'y' szzpﬁiy T '%'§'% i?"':% area ia §§.§ES'{.'§§§'§, we game gamma: he ihe bgsis 1:9 U éégaaré 5% %'%f§§%%'§£€ $5 we 's5§£§:§§E"'i 2%: E: wag %i§'§§ §"'8§3§£3¥3£3£?f§§ aiszae zszzéza WES §"€i§§Q§'§§§§§2§ fez' the iazééaiéi :33 §i%£§3Z§Q?'%. Tiég gaééf gag i¥}§"§%;'a§%°§ $2; aaazéng agar 32$ '\ «W "

M WK victim. Otherwise, it wamci have bee;:2__ ;§;:s.%Vv£EéA;:é entire body if the victim aszd :1?

The £L§§{3i"§?Z {resp§n<:ier:'t} has ia§<'e:f:' ::*a:*"e 1:'§'3j2«a?':§:t:";=e aééé ig spfaghed an the v%c*;§'%*;3:VV:":;n§§,f. "%'h§3'rAe?;3r\§§.;:éV%iVe cuigrét by starzairzg near the 'a éEd br'Qughi: by him' Moreover! ='(~.r:'Vvé'A~A_*~;.';j__:;f.»";_':.*.;:3'ent) snatched manga§asutra§ : ;'a:;:*:' snatching the has '50 some by the side §é'"_"f:"§"V§reas0n ts désbelieve the v§ctEm'v§._v'<:3*'§§Vaf§"iiﬁzﬁit»é4§%e_ '"%2§rLSeEf has identified the face ef the res'p<:4::uzde :i't* _"'%*§A'e;*éi' f:"'V.a$ the reai cuipritg mare ;§ar:§;:é.:'iarEy wfzeévihgvivictim was i<mw%ng the respmden:

Suggestéga is maﬁa is 9W~3 that thgre ::v5§ ';3§%:~€'_h :':%va zfi<.§ée$3f'::,-1" Haweveg 3 szgggéstisré is mgde :3 ?W*3 f.:%:$%:..__thg%;*é .i'.V*:?x%§3 éarkmags as ihere wag as eieciréciiy "*~._ "9§.ip§%;}.v.V__§>'Vx!~3 wzsiaitim has ﬂamed gush 3 siiggesiéaré, She " %i}§§ 'a§.§$s dﬁﬂiéd ihe ggggésiimé 2%? 3% mum mi éﬁeniéfy §€?"§§i": azgha sgéashed 2% gcié. Shg 5:33 gigs: {Z§€Fé;§€§ She szsggegtim ma? 3% mg mi 9353:: éhg ﬁgme 8'; %:%*:e "*2 3;

assaiiaﬁt it': Aditya Hsspétai and afarememtéaned, E><,P»? theﬁi' '7z:>'E§'~%5iri'3s;::;i1:a§ C§€§¥'§'y" r§vea§.3.f;he"i':§'me C»%"» :*§j*zé;'_v .§§.%§§..§V'§'<.'21':'§'3V';;. Maréaven, ghe ha§ émmediaiéiviéi'§tVatéCI*§§§§ré'f;her father PW? that it was they "w§':.%<§'~§1_¥a:i thrown acid an

29. 1'iHfE'é_aVt:'§n her evidence, with regard:'Vt'§'"TE><é:;»:§s~Viki:-}Vt'o ~ Vgﬁhotagraphs in which she hag paged' aIér:§"{%§;%VEi:i?:"-$91'«a:r.:used at number of piacesg PW--3.«§':.a5 s4{:"m?3Vs.$ed'-cé}ta:n facts. She has {sat Came cut "':;:.f%Eﬁ'= %e2:é§i facts inwuéssgect Qf her zeéaiimshig wéih the 15E%{§,;V<:«a;;é§§:€;:'~E§°zu§E,'>E:'2:;=*; sf 'she §h@i:Qg:*a§hs,, abs shim! ﬁanagha i3 a§3G?'~«._f:3Ls._;i:§;. 7"§'§ that sxtasztg the ezédeace mi 9W-3 geems E::. be exéggeratezi §"§SV's£§K!€%'; {big Cgawt hag EQ 5&;:3a€ai:e *:'%:é'§1'%a§:1 §mm the CE": ff, §\*'3€i"€§';f beaagsge the viciim hag é$<aggera*€ad her age is sertairz zgxterst ar has sugggesgaé 3 §€'i'"Za§'§ faiis ééé 32%;' evésanaaeg §§f"iZ§iiIi§§§?§'y' %f:?§$§"'a §"+:=:§a:'d is:

€€%"?:§%?'E %r':{:m5eQ;;§m:%{3% maiiess gsgcéi as $23?' ?:E§&§Z§C2§"%$?E§§ wéiéé €513 gcatagggkéf ihe saw? maimai as: reaﬁsydg mas 32 pasticuﬁaréyg reietirzg ﬁe {he éeeédent in egueetiee izhe eempiicity ef the acczseee Er: the erémef"'e'eV;fz..;j;;§lég_. 4be eiebeéieased.

.131, we sje eei find any :%:e.rii:_ in the "ex:'%<:i."s::_;r.i::_e;"::;f §'v'~Je.2 and 3 iet ﬁe en behaIf"ee%V:'tbe e.ceu_eed§.= ea them, the eeeused ®£AhVAvéVg"3 fﬂm staying in the h0uee__ evening of 18g1.2001 ti; :0 Myeere eniy after' the incident has eecurredg __ .

The e.:fC'L:S;}e;i himeelf exeméeed es Ewe}; ' "--v_eecv§_:*7di:;-sf; 2:5: h:§e,"'%'*:e'e;eei to Bengeiere in %:he evening ef »v4%ee.:§ee hie reietixzeeg the: he wee age geelé, Thee} he.%fe3eie§eed in Eangeéere iiéé 16.3281: end Eeek ""'~._V'§:reei:re'eve:§ et Eerzgeéere, He has §"i§'{ eazee stated ihe e.'::.e':eeA" ef iihe deem' wee ieeeted em: at Beegeéereg éeezaseverf he bee eiegeeee iisei: e Qeveremee: §_>ea::::;xr ieee " treeiee fee? eee eee eeeeeeee E>:,§3_:3 xte me is": fee C») C») evﬁdence in respect sf his treatmeézt a': SVa 5€'g.VaE<éf§$[ %D'£'.A2'--.. is the reéatéve 9?? SW': {a:cused;iJ.""'Hea:%m§;'z::T E':z._hé_s"':roé:s-* L sxamémaiian that Eh? d%sf.a_:2ce *..${43f{%.:eé§f*:_"_ A{f%iv\,15<§§:§~.. §:*:::§ Eamgaisre my maﬁ is 34: i:h ai:

arse Can reach Bangaﬁre f:':j':%{_:':€\?3'V3k3§>ret§%;ithV%§§ 2152 1:3 3 hears; that number (:5&_;:sé3,.§'§§:2:"ei§§:yA;.g;g be*£:ween Mysere and Bangaiargéfifgm 'tin 13 Gﬁiock at night; are nervstep KSRTC "g:1}'§--:$A§CEf:;§; néne trains are mnniag betweézjz fmém Siwaiabdi Tram; and the E33: *cra§§1"'-§_§'c:n_"a"'E*f'iys;Qs€""_.%:éV Bangaiere is at aasut 113$ g5gm"._;f'éxi€ry d'a3.%gV§'V' 8&3 fgsfﬁzer aémits that he has mt "v;'s:fQ'éz§'C§;%'s;":'; gay d§CT':;;:"me:*:i$ ':3 gmasxx that he hag takegz hasgéiai at Bangaiere after 813$ $532; as:

a:°é§:.__;é§ayVg. ':5u:':E:er géméts 'aha? SW13 Xjerékatesh Martéiy "£3 a §;,:%r§§:§§':¢ "A2523. m?t§§2~B:*.'2:'e::§<a?;s3u %'*v%ur'{m; $3 ijze §"%§§§§'v'% sf "aészgséé {$%E&3.}§ 935%: £233 {jegrggad %:?:5%: 9;": §;%,L2S§.i Size §£{::§S@€§ ::am% is ﬁg %*:s:.::::§e aiiuaigé gi %<$:*ama::*;:§aEa; ,(»'(vv-\\N,,A:v;\' Bamgalgse at abam': 5.38 pm. §V\.!.2 hmzse at abcué: ?.Q8 pm. afteéfinﬁsh;ézg,:.%"%é'*a.:~s;9<::»if:§:<<.___is<?;%':i5 mspitai (Kiéwai §"'§Q§{.}§Ea§};: .=':%3aE S§ﬁ£_.'2 said hsspétai as a Chief Te:'§'§i%;2_ f:é5:_éV;:*;n;:"':;i§%:é aasasseci was suffering frgm hiekkiﬁmitted, he was taken {:0 27.80 am. an 31.1.2901. p$:>é;».5:£;éf .f{§__\fJ.'3 was working as Medécai Hespitai (Lepmcy HGS§3§t(:'i §')H3§"1€.:v{§i1{%:éVa'§'Tj:"'§';%§#i%Qéi;é;"EVV§VSﬂ§S§'CLiat€3€j Era Magadi Road, Bangafﬁzjg. éccused far treatment, DW.2 meat bacﬁgéi-r:% i<i%d ya-.%§a§'..v%¥£e:%:§§~n'pE*:a!. Acmrding is 8W.2 he had ."V.é_v*:a§<e§;§:.:. §<:c:.€s"é:»;?i,.__.ii.<:ir 5236.3 fsr ireaizmem: an 12.1.2Q§1, :§'.':%_.:$f33':%'a§%':i__ 16.1.2093. am the accugeﬁ yémaéaﬁé ii"?

h;s'*-T%..;;5;;§'gJ.,%:35:-25.2299:. 31.5.2.2 adméig éibaé: Kééwaé §%Q§*;§_§ia§_:-~:§£§:ér€§:3 he was warking as Ciﬁief Téahnéaéang T °"~.__ ';%§ss §':.?;a:f»:..__ 'gs: exgeri 5{:>::i@:"s. HQ%?«J€'J€i" ﬁe aéds that may area: §%i%€f'i?ZS G'§§"'§%§' ihasé mg wager Sfiiemig.

"" ;§._;f:@r§%;§g 2:3 Q\F2s'.2 ﬁg mew E>:A§.3 Simiﬁ ES yegyg gm DW.3 vasgg Wﬁfkéﬁg a3 3% §»§.§§€f'§f'}§$%'2d€§":'E 3% Legméy U.) 5 Generai Hagpétah, Magadi Read; Barégaéare €§U§§__§'tg the reE€van%_ time. He admitg ma: since iep--::>é.\;--«.;"'és' a Cgmiagisus ﬁigeage, 39%; ihé patieats T:£$§§i':5f:.4_ iepmcy §§S€8$€ weuid be ad:":3%*:t3::*ﬁ" :13 .i:&_%*;;: va%.§d §5:?i the very reascm; the hgspita} is ca€3.rf2é:;jAL1Ctep§_--~_:.aA"€the"

Read Qf Bangaiare City (%,e}"' §w.ay ﬁe admits that his hous.:§ ~~V.i«_3 area wherein mare tffgan i:e§f1 which expert dactgrs are 5:53 ajmétg that Qnéy the Eepmcx; Ea Lepmcy Hespétai manneﬁ ':?°§&t the acczised was :19:

adrm':te<j a§ én:éTe§§".f§ai.fie._%§tV.'En Lepmcy HQs§%%:aEE I: is his s§e:ii_f§: é;>v§<3'eé*éce %:2f é:}Wa2 that ;3::>§:e a? his reiazéveg has Eajkes §iV¥f€«?3:E§'§:"?%3Ff_E'i eéiher ms: is :fL§.,2G@1 gr iig Eater $52 '.Vvz;§ri<§§.§ E.§?:g:2':*:::f£3,?'%¥i':;g5;§t'a% $3, is: the hﬁﬁﬁitaé whemm @'s£:!.3 wag " '§h§ §as:§<3:~§¥¥3,. zzashe ég siateé E9 §'%a'%f€ ireatgei "iééé acwseé aaéméég that E:<.B1C?~B3_«':'% :€::ea% Em: we §:::::$${é mag %;a§<E:§ §§'€ai§"?"§§§"E§ as {Z%%ﬁjﬁ%§%'" gzaiigrzi: am 5:9? Lu) 6 as an tweet petéeet; teat his heeeéteé uses? te epen from QXGQ em. te 5,36 9.3%; én the year "he eeeeéficeliy edméts that the eceeeed wee__'tt.eevteti ' maximum exteet ef haif an tzeer «.%:s';"*:je'1't3'a_t;'r.VV»tje'te;e::ee I 1:t1.2ee1 and 1ett2ee:._+je hatsittfurthe§t~teep§se;§"eta:

he has net mentioned the eégven tie the accused arm? that thetT_e. §'S; by him te the effect that the eccAa,s.ee.Ci:w.heeat'eI%'ett:pt~%.eetment frem him on any date: predtzced by mm.

The deV<;ft_g;>Vt1'-";*..T>.V'§_}v*'*te"V.1:;?3__itﬁeweosed that Jeyenaget 'xf:-teterse Geeemmeet Hoeeitei ere eeate'.*.__4t:; V§<_ete.n:ef:'_2t'geie es cetepetee te Lepreey .-v..&_%iee_e§te%t"et tvte"§~e,,<:*H_%___Aef?;eed. Evee ee§%eeéeg the eetére V._t£efe:t:,Cev._V'et":'«v§:§*%e._ eeceeed eee even betievéng the entire et%'tee'eCe'feV[f';_%t*;'v1b§? the eectzeee; at £3 ctee: that the ecceeeej ﬁfzee te§<e:'2;_ the treeteseet 'fee e meximum eetéee et heit ee A eee tzetst er: three eeye ti': beteseee EESEKEQS1 eee K"--.' :et;1t2S§:t., teet tee ee er: eeteee: eetieett "theeeh tee tfeeeesed bee get ee €}§§GF'tt§%'%§i'g* te aeeét eed teke .Q..mm~ K CA} 4 treatment in the private %2ese_i_i:e.§_§_wh'§:fh"-e_v;<e""e§E:;:a';e€:i»_ nearby eiecef etrerzgeiy he appreewcég-ee:i§3i:e=.§W';'-3;'"i§m§«:.::;f4Aee werkieg in Leemcy ?~§C>sg§te§,-.__?v?3gVeA:§i'"Ree;:§. ' ﬁe eeesee as: {e exhy 'zhe e<:e:,:eev:}'Gf;::'e:.:VV%_f::% 'ﬁ'e";<e :5reeV:reeet arm; from BW,3 and tha:£._._.'?i=~3_e Heeeévtal, Even acccvrding to him, the ante for half an hour :9 one ::c;;ee:Je;n:e::W§é'é;ze and 131.2681, whieh ::§eai9§}§ Van Gpportenity to ge back treatment. in this View ef '€jh'e.'_ ef the epirzien that alibi put ferth es; t§ie.,Ve'ec§;;:eA:§._g'eeer:e=: be beéieveé. Added :9 2:; VB:e"de .... ..F7';€}€ meetéee the time at which the 'ef:£}:ieeee:»--."ee:i.:e§<ee §?§5'§E"£'E€ﬁi frere SW3, '1 '=2£:{'§9§';::_xé.%e1eVg regard ie the teieléty ef the fecte and 'VVe§reu%"e;e€eVe:ee; we are e? %:%2e eeeeieeyed @§§§'i§QE'§ 'abet 'E?%€8 V' eee,' reeeen fer diebeéieviee the veyeiee ef the x.:%:::%m The véeiim tﬁeegﬁ is e eeiiiery wiieeeeg is éegeeeﬁ eeeeeee, She eee émeiéeeiee eeigs the eecueeﬁ em eeee eiee, eéerreeiéyi gee viciéze yzzhe eeﬁéere fzem eeeeee érzjzmes as the me Suffered by the victim in thT%$--ﬁase; wsuid mt iaave the reai cuiprit in Qrder is §é:z:t::f_§»E §:'_:aL-éi:é"%:§}e third sergem me $135 §%%~w%i% tawardg $2 the year 195?'; the Apex Csuﬁ i;43§%3.'::§:f"3;'¢*afEa"}'§,(é:Iu i~ Thevar vs. The State ef' -ﬂgiadfajsg' 1957 SC 6143,, hag %aid <;i0xa:n_ :i::'%':.§§_ fQ_v§!o2}€t:3..u§;_ﬁrefjesitiens in respect 3? appreciatéVe"'r€:%";>f :h§:v.é%*.EL;;*%é:'::;e sf the saéitayy evidence as L§ﬁf§'€;':f:*' 'f(Z?:f_:_" .~_a §Q}?é§gf¢;"a§3of;5 cf the refs;/3;}: a;:iéf:%?::;'€fjf€=_s 55;!'ff%'e,;:2-r{:::;*§.éE:;:;'*z;sf; of £753 Evidenge ﬁscé', {€29 f:::;'f3wViz;§f'-,Qfep:23f2E;'::2z%:§ may be ssfefy géated as firméz es:'abfis};é;:',: ' . {;f%.,é V§ gﬁfseraf rasée, 3 Cami' can and may %e§§!m3ny' {sf 5 S§}"?§!§ witness i'f'§G{!§i? as"§*::f'e:i§r;"%§:>:§:>'2f;3§eg2'§ 6:29 ::rea?s':2;'e mriéness G§!§W€§§f?S ' :";':é :::é%;_:::i%:=*2§5:?;! sf 3 gmmées' sf SE55? wéénesges 3:' ;'n':§§ff?£e;%9e:2§ gﬁaragiar, A {2} éﬁrriess {I§i"i'§§8§":§i'§Qz"? ﬁg §5'?S.5SZ'€Q' ggaa géy ' §é§i*::§€, ﬁaurés §§?o:.:.?§' rzai" $3353: 53;? carmberaééws exsegf 3;; gases? aware 5158 rggiagrs $2' $526 €e;§ésis?2a;?y 5:? 5% gingig v;!ér?es3 553$? zegagirgg 33' 3 mfg Q5 grasdeagef §f§'§§§ <:ar;*Qf3§z'a:*§s:"2 :5§3e::;£a' §e :'r;s:'s§aa' «iii» CD crime pettieefarfy when the reepeeeegﬁ'-._V:§ef"tt%e%"er:A§Ve'*-._._ accused :e the ease. The ae<:;;%se'e""§e'-«.ttt-re,er":§;:_"';;§'ers;.ert'. egeéeet tehem the eﬁegetieee ere.__tt:*e_ee. fife».%eez~$je~:tVt'~Qf threwmg the eeie hes e<:ct:tri:e':Vtﬁ.{toteuttie.VC_Eee;e'"e'te><im§ty ef the véetim. Heneevthzere Aé.e"";'te:'--c'h'ee:e t'et»tt2'§e viettm :0 have cenfueten regerd':"n;§{.th*e._iti'e:r4it'i--t§r..'e€.,the accused. 25: In "E§eVt::%:i;v....tA§ie evidence of the victim is se'eVptg°:t:ee:"'b;s:'t~%i.'e.Kts<:e.t:%f}:et=evEcienee er: records It is es ;ere'é'e'eVtttéen has not taken game to prod:{2.<:e :0 the treatment ef the vtetim et é;..t$?t,§=ie§s;:it'e§;=§?§'\;e0te; Bet that étseéf eemet be

---__e e»:':§:uee* te e"e~et;_t___ét3ee tzereetty ef the xzietiez, fvéereiy eet:e.t;:;e_ '?Z.?1§3, f.3v*Z}§§CE have met eeeeree the meeteet reeeree § tt~:>te__« :§.;§'%'3_v»'.t--t::};S't.>%te%,, wherein the eietim ees taken «V tteet"e§e"%:t heebeeeeentéyg the 1f€t'StSE': et the etette': eeenet tee Vtetebettteved. the %"éGf"t"§%'GCé,%fE3§"¥'i€?§§: et teeetée e}; the eetéee teey eteeeet te teeee Gt'? tee eett et tezseetégettee 'e;*'ftete%e. Heegeeet, the meeéeet evtdeetie er: teeete eeeeeee egg ?:e..i2 eme tee teeemj eerttfteete et EXEE; /"MYV/7'/\'>\\V 42 agart: fmm the weurzé Certificate Ex.P}7..__ §V'%§9'§~5"-«"by B.§~*LHssg§:a§ cieazﬁy reveai that the :.2ia:tEn€:_ 'hzs$.V S§é"§f§;*é§.._V serieags iszjuriea am he? fase and-¥f§'gh%: h'3§'¥C5.,ix"'§€ﬁ§§§§3§€V.v?VV1§.3f 'W33 in wiirsgss EEK; the "%"rEai"'*.{j:€§.;,sé'V;f h}s~g_".;~gc§%'§§e3_;é'T*Va§ underr " ' ' "H"' ' (ma &rs]aL:;ss>m:s was was m;s;a:s;;§;a3s mam?

cTD§€'3g;~$%   aéagafi
;'<'>c»&.3;;    wagofm 35:;
V  tziaédsa aavﬁoﬁo
£;5eQ§§,_  éeésgafi mag; 555:5
 aﬁézajgﬁa 6%: 5&3
 533$  asagge 
  mag; a:d:.3;§¢ Qﬁéssg

ﬂ' "§JLé%«§#;' §§%%3§§% égg aasgagzagg mzrseajga gyaﬁs" :Sg2;:§a'§@a:a§£@f§@§: asﬁ %<:2§~:@§}9

25.». '?%:§ &iC€:i"€i'?':€f";€§é:éE':€ﬁ %:§>:: Q? Kasmaﬁa ve§'s&:3:"*:

Eézzéafg 5&5: 332$ zgisiim Stag azsffaxreﬁ ggrégasg énggrieg 0%' we Egft gﬁe 5;?' the §'i€§éj am fasa 135%: $35; Eefi egg $5253 Eefé; 2? E e?;i=m i :

Q2 fereheazi If the entire meteréef hermenéeueiyi the same :3"1e§<ee_§£:»emp:§'y'V-e{ee§'~~:ti*:ei;.e:i:é*:e "* eeeeeed peered ecie en the %;jis:i:§'e*e:;' e'eeeeee'e%%%:."':epee which she suffered §ejer%e'eV__v:e:}V' Eh"e*- frem the right har":d._,. TheVAreife'§%e,"'--.§;a:eeeeeiugge that the Triai Court is net juetuE'fiVe_§i- me accused, Dr: the ether hersﬁproved its case beyond t::'§j>e..eceused hes cemmitted the Seetien 32e ef IPC, %nasmL:£}:;hVV" net sufficéeetiy ehew that the ecceeeiié V_:e:€:e'me§:e':§ iie eemmit the murder ef the the %ees'eee eeeeee! fer the reseeedee:

-V e{:e.4"':§f}e'v:E.e'e}eee edeiiéeeaé $9? e:': 'the paint ef ieépeeéeee 'eee':eeCe. ebeeieieéy ee reeeree ere eredeceé eefeee See ereeeeeiéee 'aie shew tee greviee ef zhe éejeréee eeeieéeee ey zee eieiéeéf éeeemece ee the meeéeeé F"e{}$%'é8 eeeteéeing ﬁe 8;§'e.%"§eeeite§; eéyeeeeg zehezeie She eéeiim me eeeimee: eye eeé befere éhe éfjeere Heegeeea Eeﬁ? E?

E / 3%;/' //{xx V the Certificate issuad by E.Fv§.Ha§pitaE :'evea3s :53: the victim has suffered grievaus irzjuréese EX_€;'€'Q'§'vV'~§'fEé;_S§¥C§ materiai famed in Ex???' ms ether re%ia§§e_.~:"r:a:iZ§::%%i'a.% is *:":':§{2e-*:..d "'~--_ {(3 Shaw the gravity sf we mjufiégs 3_:,&§:f3%%2e:§.,' '§Li"*{':'iT_§"2i?E:;'53Ct remains that face of the i3..:'l§éét certain extenﬁ. '% ' X '

28. Learned Réfeﬁvpendent--aC::used Submits that t;he a..:€u;:'éé' of age and the incident therefere Eeniency may beE~E"S'i"V1':;.'3sA\z'$%i'3' :93?

2%,' :§--:_'§$ Vbf'®_as'"§:§:i: ngiice :3»? the Court that the :,!é£§§,.r:;§} a§§ie: €%2e...V§§jC§d;:sn: has beer: aggssiﬂteé as ?v?e§%£3§ $:fj{é--f:_e:'. _i:7»E;f§€.§§:h Bepaztmemt <3? Siate Q? Karnaiakai iﬁ the iataiéiig Q? ﬁve faiig am '.:§;*£u§':*;.§i:=;:s_;:s:es sf 'ahe sage, we am 3?' $33 {}§3§§'¥§{}%'i :33? the C_'i*:2:é§*§§§ 9:' ji.£S§§C§ :s=;%§% 5% 3:85 if :he acsuaed is géréigrmeﬁ %::;3 %:3%%§§:'"§3 :""§§G?'$E.ES i%'§"':§€'§$i..'§€'§E"'f'§€§"§{ fa? ffsfés 3f'€a?'S gm m gag E3882 iii} In View 3%' the ebeve, the feiiewéng meet' is ;'e--ede:~ The imeugned judgment and Greer ef eeseed by the Cease: eeiexey. eetee 1,5128%, eeéeeg The eeeeeed Es ceevéeted §:erV:eee.e«ffe-::":ee' ';2;se%'e'heV%:;ie weer §ect§e:'1 325 ef IPC. _aeeI 'V..e:e"e.t:er":eV.e:§ﬁe"

émpréeenmeni: for a period a fire ef%'2Q,QGQ;'~ {Reeees in defeeit of payment ef fine; he ie fer a further peréegf recexsery ef fine;

the Same Er.Mehe§e!<shmé.

The Tréaé Ce'«;:'::*:'V Ee.._5ére::':ed te Secure the eeeeeece ef the 3C§ZE.,é$€§i" §er,e«er€;-'_§e'g'. the eeeieeee, if the ceevictee' ' V' "'eeeeeee?._'-gieee eet'eeé*%eeees,

2 é2;:; e--e%e§v%V§V'e.ve!ie;eed eceeeeiegly, « '§'§E'e;'%%:f:::}:f::%;~

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Karnataka High Court