Section 2(1)(b) in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

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State of Rajasthan - Subsection

Section 2(1)(b) in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

(b)Date, hour and place for scrutiny of nomination papers.