Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(7) in Utkal University of Culture Act, 1999

(7)The Vice-Chancellor shall have the power to convene meetings of the Board or the Academic Council or any other authority of the University.