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Bombay High Court

Reliance Industries Ltd vs P.L.Roongta And Ors on 9 September, 2021

Author: R.I. Chagla

Bench: K.R. Shriram, R.I. Chagla

                                               1/1                      203 - WP 772-1999.doc




                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              Digitally
              signed by
              PURTI
                          ORDINARY ORIGINAL CIVIL JURISDICTION
 PURTI        PRASAD
 PRASAD       PARAB
 PARAB        Date:
              2021.09.09
              17:30:11         WRIT PETITION NO. 772 OF 1999
              +0530



Reliance Industries Ltd.                                     ....Petitioner
              V/s.
P. L. Roongta and Ors.                                       ...Respondents

                                     ----

Mr. J.D. Mistri, Senior Advocate a/w Mr. Madhur Agrawal, Mr. P. C. Tripathi and Mr. Raj Darak i/b A.S. Dayal & Associates for Petitioner.

----

CORAM : K.R. SHRIRAM & R.I. CHAGLA JJ.

DATED : 9th SEPTEMBER 2021 P.C. :

1. In view of the order dated 30th January, 2020, this petition be heard alongwith ITXA Nos. 1313 of 2007, 970 of 2007, 722 of 2007, 6033 of 2010, 1380 of 2007, 971 of 2007, 723 of 2007 and 6099 of 2010.
2. Stand over to 14th October, 2021.

(R.I. CHAGLA J.) (K.R. SHRIRAM J.) Purti Parab