Bombay High Court
Reliance Industries Ltd vs P.L.Roongta And Ors on 9 September, 2021
Author: R.I. Chagla
Bench: K.R. Shriram, R.I. Chagla
1/1 203 - WP 772-1999.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
PURTI
ORDINARY ORIGINAL CIVIL JURISDICTION
PURTI PRASAD
PRASAD PARAB
PARAB Date:
2021.09.09
17:30:11 WRIT PETITION NO. 772 OF 1999
+0530
Reliance Industries Ltd. ....Petitioner
V/s.
P. L. Roongta and Ors. ...Respondents
----
Mr. J.D. Mistri, Senior Advocate a/w Mr. Madhur Agrawal, Mr. P. C. Tripathi and Mr. Raj Darak i/b A.S. Dayal & Associates for Petitioner.
----
CORAM : K.R. SHRIRAM & R.I. CHAGLA JJ.
DATED : 9th SEPTEMBER 2021 P.C. :
1. In view of the order dated 30th January, 2020, this petition be heard alongwith ITXA Nos. 1313 of 2007, 970 of 2007, 722 of 2007, 6033 of 2010, 1380 of 2007, 971 of 2007, 723 of 2007 and 6099 of 2010.
2. Stand over to 14th October, 2021.
(R.I. CHAGLA J.) (K.R. SHRIRAM J.) Purti Parab