Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(1)(a) in The Howrah Improvement Act, 1956

(a)[ is situated in the Howrah Municipal Corporation and is vested therein, or] [[Clause (a) substituted by W.B. Act 15 of 1995. Previous clause (a) was as under :-