Section 2 in The Assam Education Department Selection Rules, 1981
2. Definitions.
- In these rules unless there is something repugnant in the subject or context-(i)"Chairman" means the Chairman of the Selection Board appointed under these rules ;(ii)"Member" means the member of the Selection Board appointed under these rules;(iii)"Board" means the Selection Board constituted under these rules ;(iv)"Appointing authority" means the Governing Body in respect of posts of Lecturer and Principals of Aided Colleges :Provided that if the Governing Body stands dissolved or suspended, the authority shall vest in the Government;(v)"Aided College" means a college which is in respect of deficit grants-in-aid from the State Government;(vi)"Government" means the Government of Assam.
