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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(1)(c) in Rajasthan Excise Act, 1950

(c)every excisable article lawfully imported, transported, manufactured held in possession or sold alongwith or in addition to any excisable article liable to confiscation under Clause (a);