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[Cites 0, Cited by 1] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(1) in Maharashtra Gunthewari Developments (Regularisation, Upgradation and Control) Act, 2001

(1)The Maharashtra Gunthewari Developments (Regularisation, Upgradation and Control) Ordinance, 2001, is hereby repealed.