Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 61 in Orissa Municipal Rules, 1953 61. The President of the meeting shall then seal up in separate packets the counted and the rejected voting papers, and note on each packet the number of papers it contains and the election to which it relates.
