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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(vii) in Code of Regulations for Approved Nursery and Primary Schools

(vii)No pupil who has not attended an approved school in the first term shall be admitted in the second term to any of the approved school without the prior permission of the Director or an Officer authorised by him. (The first term will constitute the months from June to December, and the Second term will constitute the months from January to April).