Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(2)(a) in Guru Gobind Singh Indraprastha University Act, 1998

(a)to review, from time to time, the broad policies and programmes of the University and to suggest measures for the improvement and development of the University;