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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(2)(b) in The Delhi Medical Council Act, 1997

(b)direct the name of such practitioner-
(i)to be removed from the register for such period as may be specified in the aforesaid direction; or
(ii)to be removed from the register permanently.