Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of West Bengal - Subsection

Section 86(2)(a) in West Bengal Value Added Tax Act, 2003

(a)an order of seizure of accounts of the dealer or casual dealer or any other person, made under section 67;