Patna High Court - Orders
Umesh Chandra Dwivedi vs The State Of Bihar Through Director ... on 28 April, 2023
Author: Anshuman
Bench: Anshuman
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Writ Jurisdiction Case No. 505 of 2023
Arising Out of PS. Case No.-5 Year-2023 Thana- MOHIUDDIN NAGAR District-
Samastipur
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Umesh Chandra Dwivedi Son Of Late Satya Dev Dwivedi R/O Village And
Post Office- Harail, P.S.- Mohiuddin Nagar, District- Samastipur
... ... Petitioner/S
Versus
1. The State Of Bihar Through Director General Of Police, Bihar, Patna
2. The Superintendent Of Police, Samastipur
3. The Station House Officer, Mohiuddin Nagar Police Station, District-
Samastipur
4. Mahesh Chandra Dwivedi Son Of Late Shatrudhan Prasad Dwivedi R/O
Village And Post Office- Harail, P.S.- Mohiuddin Nagar, District-
Samastipur, At Present Reside At House Of Harishchandra Jha, Veer Kunwar
Singh Colony, Kashipur, District- Samastipur
5. Shyam Kumar Paswan Son Of Late Ram Pratap Paswan R/O Village-
Mahamadpur, P.S.- Mohiuddin Nagar, District- Samastipur
6. Akhilesh Paswan Son Of Baidyanath Paswan R/O Village- Mahamadpur,
P.S.- Mohiuddin Nagar, District- Samastipur
7. Santosh Kumar Paswan Son Of Satyanarayan Paswan R/O Village-
Mahamadpur, P.S.- Mohiuddin Nagar, District- Samastipur
8. Mahesh Chandra Dwivedi Son Of Late Shatrudhan Pd. Dwivedi R/O
Village- Kumaiya, P.S.- Mohiuddin Nagar, District- Samastipur, At Present
Reside At Veer Kunwar Singh Colony, Kashipur, District- Samastipur
9. Nikesh Kumar Dwivedi Son Of Mahesh Chandra Dwivedi R/O Village-
Kumaiya, P.S.- Mohiuddin Nagar, District- Samastipur, At Present Reside At
Veer Kunwar Singh Colony, Kashipur, District- Samastipur
10. Sheo Kishore Jha Son Of Deonandan Jha R/O Village- Tasdartahi, P.S.-
Samastipur (M), District- Samastipur
11. Md. Akhtar, Katib, Registry Office, Samastipur, District- Samastipur,
Licence No. 184/01
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Amit Kumar, Adv.
For the Respondent/s : Mr. Dr. Mankeshwar Tiwari, Ac to Aag-3
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CORAM: HONOURABLE MR. JUSTICE DR. ANSHUMAN
ORAL ORDER
2 28-04-2023Learned counsel for petitioner and learned counsel for State present.
Patna High Court CR. WJC No. 505 of 2023(2) dt.28-04-2023 2/2 The present writ application has been filed for the purpose of proper investigation in connection with Mohiuddin Nagar P.S. Case No. 5 of 2023 dated 04.01.2023 lodged under Sections 420, 467, 468, 471/ 120(B) of the I.P.C.
Counsel for State submits that this case may be disposed off in the light of order passed in Surendra Singh Vs. The State of Bihar & Ors. in Cr. WJC. No. 153 of 2017 and analogous cases decided on 09.09.2022.
In this view of the matter, the present criminal writ petition is disposed off with direction to the petitioner to file representation before the Superintendent of Police, Samastipur in the light of the order passed in Surendra Singh Vs. The State of Bihar & Ors. in Cr. WJC. No. 153 of 2017 with analogous cases decide on 09.09.2022 within four weeks' from today and the Superintendent of Police, Samastipur shall consider the representation and take appropriate action.
(Dr. Anshuman, J.) sadique/-
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