Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2)(a) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(a)a certified copy of updated map of area of operation of Project Level Association showing areas of operation of all Water Users' Associations at different levels under the Project and other prescribed details necessary for operation and management;