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Bombay High Court

Syncom Formulations (I) Ltd vs Usan Pharmaceuticals Private Limited on 21 August, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                          Board Sr.No.:-53

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

         INTERIM APPLICATION NO. 1588 OF 2023
                          In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 72 OF 2023

       Syncom Formulations (i) Ltd.                ....PETITIONER
                 V/S
       Usan Pharmaceuticals Private Limited      ....RESPONDENT

WITH COMMERCIAL MISCELLANEOUS PETITION LODGING NO. 5590 OF 2023 Usan Pharmaceuticals Private Limited ....PETITIONER V/S The Registrar Of Copyrigh ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 4956 OF 2023 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 72 OF 2023 Usan Pharmaceuticals Private Limited ....PETITIONER V/S Syncom Formulations I Limited ....RESPONDENT WITH LEAVE PETITION LODGING NO. 40903 OF 2022 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 72 OF 2023 Syncom Formulations (i) Ltd. ....PETITIONER Page 1/2 ::: Uploaded on - 22/08/2023 ::: Downloaded on - 23/08/2023 03:27:06 ::: V/S Usan Pharmaceuticals Private Limited ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 21st August, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 14/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 22/08/2023 ::: Downloaded on - 23/08/2023 03:27:06 :::