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[Cites 0, Cited by 0] [Section 133(7)] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(7)(d) in The Income Tax Act, 2025

(d)"State Blood Transfusion Council" means a society registered, in consultation with the National Blood Transfusion Council, under the Societies Registration Act, 1860 or under any law corresponding to that Act in force in any part of India and has a Secretary to the Government of that State dealing with the Department of Health, as its Chairman;