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State of Madhya Pradesh - Section

Section 227 in The M.P. Irrigation Rules, 1974

227.

The Irrigation Inspector shall call a meeting of the permanent holders of the outlets under [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.] and ask them to form thoks and select thokdars from amongst them. The thoks should be as few as possible.