Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Jammu-Kashmir - Subsection Section 4(i) in Jammu and Kashmir Muslims Marriages Registration Act, 1981 (i)preserve in his office copies of all the Nikah-Nama and memoranda received under section 3 and shall maintain a Register to be called a Register of Muslim Marriages; and
