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Union of India - Section

Section 25 in First Statutes of the Indian Institute of Petroleum and Energy, 2018

25. Research Centre.

- A Research Centre shall be established by the Institute with the approval of the Senate, on its own or jointly with government, academic and/or industrial partners, as the need arises. The Research Centre shall function as set out by the Senate and with a high degree of autonomy.The mission of a Research Centre shall be to mount major research and development effort to develop excellence in identified research areas, which are of multi-disciplinary nature and not readily manageable by a single Faculty or Department.The Director may constitute an Advisory Board of national and international experts to provide advice on issues related to research and to periodically review the progress made.A Research Centre will be headed by a Dean appointed by the Director.