Allahabad High Court
S.I. Ravindra Kumar Singh And Anr. vs Shri Awanish Kumar Awasthi Prin. Secy. ... on 20 February, 2023
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- CONTEMPT APPLICATION (CIVIL) No. - 81 of 2021 Applicant :- S.I. Ravindra Kumar Singh And Anr. Opposite Party :- Shri Awanish Kumar Awasthi Prin. Secy. Home Deptt. And Ors. Counsel for Applicant :- Anupam Shukla Hon'ble Rajnish Kumar,J.
An order dated 26.02.2021 passed in compliance of the order dated 10.01.2020 in Writ Petition Service Single No.673 of 2020 has been brought on record alongwith the affidavit of compliance filed on 10.03.2021. No objection to the same has been filed till date.
In view of above since the order passed by the writ court has been complied with this contempt application is dismissed.
......................................(Rajnish Kumar,J.) Order Date :- 20.2.2023 Banswar