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Telecom Regulatory Authority Of India - Section

Section 7 in The Telecom Commercial Communications Customer Preference Regulations, 2010

7. Subs. by Notification No. 352-4/2011-CA (QoS) Pt., dated 5th September, 2011, for sub-clause (ii) (w.e.f. 5-9-2011). Sub-clause (ii), before substitution, stood as under: