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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(a) in Tamil Nadu Municipal Public Health Service (Discipline and Appeal) Regulations, 1973

(a)the words and expressions other than those defined in these regulations shall have the same meaning assigned to them in Part I of the Tamil Nadu Municipal Service Rules, 1970;