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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Tripura - Subsection

Section 13(4)(a) in Tripura Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1991

(a)Eighty percent i.e.20 posts from the post of Jr. SEOs from roster point No.26 to 45.