Patna High Court - Orders
Allengers Medical Systems Ltd. vs The State Of Bihar & Ors on 10 April, 2017
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.941 of 2017
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Allengers Medical Systems Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Vishwajeet Kumar Mishra
For the Respondent/s : Mr. Chitranjan Sinha-Paag2
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
3 10-04-2017Let this case be listed after three weeks under the same heading, enabling learned counsel for the Respondent Nos. 3 to 8 to file counter affidavit.
(Shivaji Pandey, J) pawan/-
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