Section 43(2)(a) in The Insurance Regulatory And Development Authority (Conditions Of Service Of Officers And Other Employees) Regulations, 2000

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

(a)takes due care that the performance of his duty is not affected in any way by the influence of any intoxicating drink or drug;

Legal Document View