Jammu & Kashmir High Court - Srinagar Bench
Hakim Muzamil vs Ut Of J&K on 12 May, 2021
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Case No. 155
(Suppl 1 Cause List)
HIGH COURT OF JAMMU & KASHMIR
AT SRINAGAR
(Through Video Conference)
CM No. 2965/2021 in
WP(C) No. 779/2021
CM No. 2312/2021
Hakim Muzamil .....Appellant(s)/Petitioner(s)
Through: Ms. Asma Rashid, Advocate.
Vs
UT of J&K ..... Respondent(s)
Through: None
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
12.05.2021 CM No. 2965/2021 Allowed as prayed for subject to just exceptions.
Copies of the orders are taken on record. The same be made available to the counsel for the respondents by the counsel for the applicant.
Disposed of accordingly.
(Dhiraj Singh Thakur) Judge Srinagar 12.05.2021 NARESH NARESH KUMAR 2021.05.14 11:25 I attest to the accuracy and integrity of this document