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Jammu & Kashmir High Court - Srinagar Bench

Hakim Muzamil vs Ut Of J&K on 12 May, 2021

Author: Dhiraj Singh Thakur

Bench: Dhiraj Singh Thakur

                                                                                    Case No. 155
                                                                                    (Suppl 1 Cause List)



                                     HIGH COURT OF JAMMU & KASHMIR
                                               AT SRINAGAR
                                          (Through Video Conference)

                                                                    CM No. 2965/2021 in
                                                                    WP(C) No. 779/2021
                                                                    CM No. 2312/2021

              Hakim Muzamil                                             .....Appellant(s)/Petitioner(s)

                                           Through: Ms. Asma Rashid, Advocate.

                                     Vs

              UT of J&K                                                            ..... Respondent(s)

                                           Through: None

              Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                        ORDER

12.05.2021 CM No. 2965/2021 Allowed as prayed for subject to just exceptions.

Copies of the orders are taken on record. The same be made available to the counsel for the respondents by the counsel for the applicant.

Disposed of accordingly.

(Dhiraj Singh Thakur) Judge Srinagar 12.05.2021 NARESH NARESH KUMAR 2021.05.14 11:25 I attest to the accuracy and integrity of this document