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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(o) in U.P. Information Technology (Electronic Service Delivery) Rules, 2016

(o)"Signing Authority" means an authority empowered under the respective act, rules, regulations or order of the Government to issue any licence, permit, certificate sanction or approval;