Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Sikkim - Subsection Section 57(2) in Sikkim Fire Services Act, 1981 (2)Members of the Sikkim Fire Service in existence at the commencement or this Act shall be deemed to have been appointed under this Act.
