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[Cites 0, Cited by 1] [Section 13(1)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1)(b) in Andhra Pradesh Chit Funds Act, 1971

(b)to such commission or remuneration not exceeding five per centum of the chit amount as may be fixed in the chit agreement ;