Supreme Court - Daily Orders
State Bank Of India vs M/S. Amar Alloys Pvt. Ltd. on 13 September, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.17 COURT NO.9 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21342/2019
(Arising out of impugned final judgment and order dated 17-05-
2019 in CWP No. 16490/2018 passed by the High Court Of Punjab &
Haryana At Chandigarh)
STATE BANK OF INDIA Petitioner(s)
VERSUS
M/S. AMAR ALLOYS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 13-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. K.V. Vishwanathan, Sr. Adv.
Mr. Sanjay Kapur, AOR
Mr. Bharath Gangadharan, Adv.
Mr. Kauser Hussain, Adv.
Ms. Megha Karnwal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
There shall be an interim stay of operation of the impugned judgment and order of the High Court until further orders from this Court.
Signature Not Verified(GEETA AHUJA) Digitally signed by GEETA AHUJA Date: 2019.09.17 (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) 12:07:28 IST Reason: BRANCH OFFICER