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[Cites 0, Cited by 0] [Section 69B] [Entire Act]

State of Maharashtra - Subsection

Section 69B(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(3)Notwithstanding anything contained in sub-section (2), the Tribunal may entertain an appeal after the expiry of the said period of thirty days, if it is satisfied that the appellant had sufficient cause for not preferring the appeal within that period.