Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(c) in New Mangalore Port Trust (Licensing of stevedoring and shore handling) Regulation, 2019 (c)the applicant possesses equipment and gears required for stevedoring activities and shore handling activities, as specified by the Board;
