Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Odisha - Subsection Section 27(j) in The Orissa Boat Rules, 2004 (j)Its Tindal or Manjhi has a certificate a competency of serang or a certificate of competency of 2nd class driver issued under the Inland Vessels Act, 1917 and duly authorised by the Registering Officer to handle the boat; and
