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State of Tripura - Section

Section 177 in Tripura Panchayats Act, 1993

177. Electoralroll for election of members of Gram Panchayat, Panchayat Samiti and Zilla Parishad.

- For each constituency, there shall be an electoral roll showing the names of the persons qualified to vote.The electoral roll shall be prepared in accordance with the provisions of this Act and the rules made thereunder.