Gujarat High Court
Ahmedabad Urban Development Authority vs Deputy Director Of Income Tax ... on 9 December, 2016
Bench: M.R. Shah, B.N. Karia
C/SCA/9654/2010 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 9654 of 2010
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AHMEDABAD URBAN DEVELOPMENT AUTHORITY....Petitioner(s)
Versus
DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION)....Respondent(s)
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Appearance:
MRS SWATI SOPARKAR, ADVOCATE for the Petitioner(s) No. 1
MRS MAUNA M BHATT, ADVOCATE for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 09/12/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Stand over to 15.12.2016. Registry is directed to notify Tax Appeal No. 2323 of 2010 along with present petition.
(M.R. SHAH, J.) (B.N. KARIA, J.) Kaushik Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Dec 10 00:02:12 IST 2016