Supreme Court - Daily Orders
U.O.I vs Ghulam Nabi Bhat on 14 July, 2014
> ITEM NO.59 COURT NO.11 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 33227-33228/2013
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 05/06/2010
IN OWP NO. 213/2007 AND DATED 17/07/2012 IN LPA NO. 08/2011 PASSED
BY THE HIGH COURT OF JAMMU & KASHMIR AT SRINAGAR)
U.O.I & ANR. Petitioner(s)
VERSUS
GHULAM NABI BHAT & ORS Respondent(s)
(WITH APPLN. (S) FOR C/DELAY IN FILING SLP AND PRAYER FOR INTERIM
RELIEF AND OFFICE REPORT)
Date : 14/07/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE RANJAN GOGOI
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Ms. Pinky Anand, ASG
Ms. Sushma Suri, Adv.
Ms. Binu Tamta, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. Ayush Chandra, Adv.
For Mr. B. Krishna Prasad, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matters for final disposal on a non-miscellaneous day in the month of November, 2014.
Additional affidavit, if any, may be filed in the meantime.
[VINOD LAKHINA] [SNEH LATA SHARMA]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vinod Lakhina
Date: 2014.07.16
17:51:21 IST
Reason: