Section 4(2)(a) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(a)the Chief Executive Officer or any other official authorised by the Chief Executive Officer, as the case may be, who shall be the Chairperson;

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