Delhi High Court - Orders
Coram: Hon'Ble Mr. Justice Vibhu Bakhru ... vs In Item No. 32. Mr. R. Ramachandran, Ssc ... on 2 May, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~27 to 31 & 34 to 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9031/2020 & CM APPL. 29121/2020
+ W.P.(C) 10841/2020 CM APPL. 33995/2020 & CM APPL.
8168/2022
+ W.P.(C) 9226/2020, CM APPL. 29796/2020, CM APPL.
29797/2020 & , CM APPL. 8169/2022
+ W.P.(C) 1373/2023 & CM APPL. 5105/2023
+ W.P.(C) 7177/2019 & CM APPL. 29877/2019
+ W.P.(C) 3634/2020 & CM APPL. 12946/2020
+ W.P.(C) 6291/2020, CM APPL. 22382/2020 & CM APPL.
29984/2020
+ W.P.(C) 8685/2020
+ W.P.(C) 5057/2021
+ W.P.(C) 11672/2022 & CM APPL. 34704/2022
+ W.P.(C) 2499/2022 & CM APPL. 7165/2022
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
Present: Mr. Arvind Datar, Sr. Adv. and Mr. Tarun Gulati, Sr.
Adv. with Ms. Sudipta, Mr. Omkar Sharma, Mr. Harsh
Makhija, Advs. for petitioner in item no. 27-31, 36 & 37.
Mr. Syed Arsalan, Mr. Prateek Khaitan, Mr. Shitij
Chakravarty & Mr. Chatanya Sharma, Advs. for
petitioner in item no. 34.
Mr. Sanjeev Nair, Mr. Jasdeep Singh Dhillon and Mr.
Rajpal Singh, Advs. for petitioner in item no. 38.
Mr. Kamal Sawhney, Mr. Deepak Thackur, Ms. Anishka
Gupta and Mr. Krishna Rao, Advs. for petitioner in item
no. 38.
Mr. Karan Sachdev, Mr. Agrim Arora and Mr. Sumit
Khadaria, Advs. for petitioner in Item Nos. 27 and 39.
Mr. Vaibhav Gaggar, Ms. Shankari Mishra, Ms.
Swechcha Mishra and Mr. Himanshu, Advs. for appellant
in Item No. 32.
Mr. R. Ramachandran, SSC for R7, 12, 13 & 18 to 26 in
item no. 34.
Signature Not Verified
Digitally Signed
By:KAMALDEEP KAUR W.P.(C) 9031/2020 & connected matters Page 1 of 3
Signing Date:03.05.2023
17:48:33
Mr. Satish Aggarwal, SSC with Mr. Gagan Vaswani,
Adv. for R2, 4, 5 8, 9, 46, 73, 76, 78 to 83, 87 to 89 in
item no. 34.
Ms. Shiva Lakshmi, CGSC for UOI in item no. 34.
Mr. G. Shivdass, Sr. Adv. with Ms. Shruti Singh, Mr.
Kunal Verma, Mr. Ashwin Kumar & Mr. Ritik Gupta,
Advs. in item no. 35 for respondent.
Mr. Ravi Prakash, Mr. Farman Ali & Mr. Usha, Adv. for
UOI in item no. 35 for respondent.
Mr. Aditya Singla, SSC for R2 to R6 in item no. 36.
Mr. Anurag Ahluwalia, CGSC, for UOI in item no. 36 for
respondent.
Mr. Satish Kumar, SSC with Mr. Dhruv for R2, 3, 4, 5
and 6 in item no. 37.
Ms. Shiva Lakshmi, CGSC for respondent in item no. 38.
Mr. Satish Kumar, SSC with Mr. Dhruv for R2, 3, 4, 5
and 6 in item no. 39.
Mr. Chetan Sharma, ASG with Mr. Asheesh Jain, CGSC
with Mr. Gaurav Kumar and Ms. Ankita Kedia, Advs. for
R-1 in Item No. 27.
Mr. Satish Kumar, Senior Standing Counsel for R-2, 3, 4,
5 and 6 along with Mr. Dhruv and Mr. Atri Mandal,
Advs. in Item No. 27.
Mr. Chetan Sharma, ASG with Mr. Asheesh Jain, CGSC
with Mr. Gaurav Kumar and Ms. Ankita Kedia, Advs. for
R-1 in Item No. 28.
Mr. Satish Kumar, Senior Standing Counsel for R-2, 3, 4
and 6 along with Mr. Dhruv and Mr. Atri Mandal, Advs.
in Item No. 28.
Ms. Monika Arora, CGSC with Mr. Yash Tyagi, Adv. for
R-UOI in Item No. 29.
Mr. Satish Kumar, Senior Standing Counsel for R-1, 2, 3,
4 and 6 along with Mr. Dhruv and Mr. Atri Mandal,
Advs. in Item No. 29.
Mr. Akshay Amritanshu, Mr. Ashutosh Jain and Mr.
Samyak Jain, Advs. for R-5 in Item Nos. 28 and 29.
Mr. Amit Gupta, SPC for R-UOI.
Mr. Satish Kumar, Senior Standing Counsel for R-2, 3
and 4 along with Mr. Dhruv and Mr. Atri Mandal, Advs.
in Item No. 30.
Signature Not Verified
Digitally Signed
By:KAMALDEEP KAUR W.P.(C) 9031/2020 & connected matters Page 2 of 3
Signing Date:03.05.2023
17:48:33
Mr. Vivek Goyal, CGSPC with Mr. Gokul Sharma and
Ms. Aneeta Goyal, Advs. for UOI / R-1 in Item No. 31.
Mr. Harpreet Singh, Senior Standing Counsel with Ms.
Suhani Mathur and Mr. Jatin Kumar Gaur, Advs. for
respondent in Item No. 31.
Mr. Kamal Digpaul, Adv. for Mr. Ajay Digpaul, CGSC
for R-UOI in Item No. 33.
Ms. Sunieta Ojha, Standing Counsel for MCD with Ms.
Talish Ray and Ms. Hemlata Ranga, Advs. for R-3 in
Item No. 33.
Mr. Harpreet Singh, Senior Standing Counsel with Ms.
Suhani Mathur and Mr. Jatin Kumar Gaur, Advs. for
respondent in Item Nos. 34 - 38.
ORDER
% 02.05.2023
1. Mr. Gulati, learned Senior Counsel appearing for the petitioner has briefly outlined the controversy involved in these petitions.
2. He shall file a short note of his submissions not exceeding three pages.
3. He shall also file short note of his submissions in W.P.(C) 7177/2019 which shall be treated as the lead matter.
4. Learned counsel appearing for the respondents are also at liberty to file their short note of submissions not exceeding three pages before the next date of hearing.
5. List for hearing on 19.07.2023 at 03:30 PM.
6. Interim order(s), if any, to continue.
VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 2, 2023 'AT' Signature Not Verified Digitally Signed By:KAMALDEEP KAUR W.P.(C) 9031/2020 & connected matters Page 3 of 3 Signing Date:03.05.2023 17:48:33