Allahabad High Court
Ram Kumar vs Ivth Addl. District Judge Faizabad And ... on 4 January, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 11 Case :- RENT CONTROL No. - 54 of 1999 Petitioner :- Ram Kumar Respondent :- Ivth Addl. District Judge Faizabad And Others Petitioner Counsel :- S.K.Mehrotra,H.S. Jain,H.S.Jain,H.S.Sahai,I.D.Shukla,Yogita Chandra Respondent Counsel :- Chief Standing Counsel,R.K.Srivastava,Umesh Kumar Srivastava,Vijaya Krishna Hon'ble Anil Kumar,J.
A request has been made on behalf of Sri S.K. Mehrotra, learned counsel for the petitioner that the matter be adjourned today, but the same has been opposed by learned counsel for respondent. However, in the interest of justice the matter is adjourned today. List/put up on 12.01.2010.
On the said date, the matter will not be adjourned. Interim order, if any, shall continue till the next date of listing.
Order Date :- 4.1.2010 Aks/