Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Manipur - Subsection Section 2(g) in Manipur Anatomy Act, 2015 (g)"teaching medical, institution" means any of the institutions as may be declared by the State, Government, by notification in the official Gazette, to be teaching medical institution for the purposes of this Act;
