Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of West Bengal - Subsection Section 6A(3) in The Bengal Money-Lenders Act, 1940 (3)The provisions of sections 17 and 18 shall apply mutatis mutandis to the proceedings arising out of an application by an Inspector to the sub-section (2).
