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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 45 in The Employees' Provident Funds Scheme, 1952

45. Inspection of cards by members.

- Any member making a request in this behalf to the employer shall be permitted to inspect his cards himself or to have the same inspected by any person duly authorised by him in writing to do so, within 72 hours of making such request, provided that no such request shall be entertained fore than once in every two calendar months.