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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(2) in The Indian Post Office Rules, 1933

(2)When the sender inquires about an advice of delivery which he has not received within the normal period, neither a second advice of delivery fee nor the fee prescribed in rule 71-A for inquiries and requests for information shall be collected.