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Supreme Court - Daily Orders

Sharmila Raj Thackeray vs Kanchan Sunil Mansingani on 1 July, 2019

     ITEM NO.44                           REGISTRAR COURT. 2                  SECTION II-A

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR SURINDER S. RATHI


     Criminal Appeal                No(s).    2074/2014

     SHARMILA RAJ THACKERAY                                                 Appellant(s)

                                                       VERSUS

     KANCHAN SUNIL MANSINGANI & ANR.                                        Respondent(s)



     Date : 01-07-2019 This appeal was called on for hearing today.


     For Appellant(s)
                                         Mr. Anupam Lal Das, AOR

     For Respondent(s)                   Mr. A. Selvin Raja,Adv.
                                         Mr. Aniruddha P. Mayee, AOR

                                         Mr. Seshatalpa Sai Bandaru,Adv.
                                         Mr. Nishant Ramakantrao Katneshwarkar, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Appellant has been served in alternative arrangement but no one has entered appearance on his behalf. Since appellant is unrepresented, the matter be processed for listing before the Hon'ble Judge in Chambers for further directions.

SURINDER S. RATHI Signature Not Verified Registrar Digitally signed by MADHU GROVER MG Date: 2019.07.02 16:12:30 IST Reason: