Supreme Court - Daily Orders
Sharmila Raj Thackeray vs Kanchan Sunil Mansingani on 1 July, 2019
ITEM NO.44 REGISTRAR COURT. 2 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURINDER S. RATHI
Criminal Appeal No(s). 2074/2014
SHARMILA RAJ THACKERAY Appellant(s)
VERSUS
KANCHAN SUNIL MANSINGANI & ANR. Respondent(s)
Date : 01-07-2019 This appeal was called on for hearing today.
For Appellant(s)
Mr. Anupam Lal Das, AOR
For Respondent(s) Mr. A. Selvin Raja,Adv.
Mr. Aniruddha P. Mayee, AOR
Mr. Seshatalpa Sai Bandaru,Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Appellant has been served in alternative arrangement but no one has entered appearance on his behalf. Since appellant is unrepresented, the matter be processed for listing before the Hon'ble Judge in Chambers for further directions.
SURINDER S. RATHI Signature Not Verified Registrar Digitally signed by MADHU GROVER MG Date: 2019.07.02 16:12:30 IST Reason: